High Courts14 Nov 2014
Ranjan Kumar Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 524
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 10 of 59
High Courts14 Nov 2014
Vijay Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 239, 258Penal Code, 1860 (IPC) — Section 159, 160
High Courts14 Nov 2014
Lalu Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 438
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300, 300(1), 313General Clauses Act, 1897 — Section 26
High Courts14 Nov 2014
Siya Ram Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 282
High Courts14 Nov 2014
Akhileshwar Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 55
High Courts13 Nov 2014
Steel Authority of India Limited Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 161
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2)(g), 17A(1A), 18, 24A(3)
High Courts13 Nov 2014
Sushil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 547 : (2015) 1 JLJR 90
High Courts13 Nov 2014
Milan Kumar Vs Central Coalfields Limited
Jharkhand High Court · (2015) 1 JLJR 247
High Courts13 Nov 2014
Surjeet Mukherjee Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 97 : (2015) 1 JLJR 319
Constitution of India, 1950 — Article 14, 16, 226
High Courts13 Nov 2014
Praveen Mittal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 174
Civil Procedure Code, 1908 (CPC) — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts12 Nov 2014
Sujit Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 470
Constitution of India, 1950 — Article 226
High Courts12 Nov 2014
Central Coalfields Ltd. Vs Sanjay Prasad and Others
Jharkhand High Court · (2015) 2 AJR 37
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2
High Courts12 Nov 2014
Gulshan Bano Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 468
High Courts12 Nov 2014
Shiv Nandan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 527
Constitution of India, 1950 — Article 226
High Courts12 Nov 2014
Baban Singh and Others Vs Coal Mines Provident Fund and Others
Jharkhand High Court · (2015) 1 JLJR 381
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts11 Nov 2014Dismissed
Anil Kumar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 27
Constitution of India, 1950 - Article 226
High Courts11 Nov 2014
State of Jharkhand Vs Subodh Baski and Others
Jharkhand High Court · (2015) 1 AJR 261
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts11 Nov 2014
Saraswati Devi Vs Union of India
Jharkhand High Court · (2015) 4 AJR 419 : (2015) 1 JLJR 86
Succession Act, 1925 — Section 372
High Courts11 Nov 2014
Nand Lal Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 502 : (2015) 1 JLJR 88
High Courts11 Nov 2014
R.B. Trading Agency Vs Steel Authority of India Limited
Jharkhand High Court · (2015) 2 AJR 80 : (2015) 1 JLJR 97
Constitution of India, 1950 — Article 14