High Courts26 Nov 2014
Damodar Valley Corporation and Others Vs Mailee Devi
Jharkhand High Court · (2015) 144 FLR 355
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 8 of 59
High Courts26 Nov 2014
Arjun Prasad Sinha Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 341 : (2015) 1 JLJR 313
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts25 Nov 2014
The State of Jharkhand and Others Vs Sudhir Kumar Sinha
Jharkhand High Court · (2015) 1 AJR 387 : (2015) LabIC 1675
Constitution of India, 1950 — Article 14, 16
High Courts25 Nov 2014Allowed
Anup Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 77
High Courts24 Nov 2014Disposed off
Maryada Purushottam Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 210
Constitution of India, 1950 - Article 14
High Courts24 Nov 2014Disposed off
Mandodari Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 29
Constitution of India, 1950 - Article 226
High Courts21 Nov 2014
Vijay Singh Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 645
High Courts21 Nov 2014
RamadharYadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0098
Penal Code, 1860 (IPC) — Section 216, 216A, 323, 324, 325
High Courts21 Nov 2014
Vaishnavi Ferro Tech (P) Limited and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 333 : (2015) 5 FLT 148 : (2015) 1 JLJR 399
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Micro, Small and Medium Enterprises Development Act, 2006 — Section 8Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(6), 25(7), 26
High Courts21 Nov 2014
Saddam Ansari Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts21 Nov 2014
Excel Venture Construction Co. (P) Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 690 : (2015) 1 JLJR 251
Bihar State Housing Board Act, 1982 — Section 24(3)(b), 27Constitution of India, 1950 — Article 14, 166, 226, 32Registration Act, 1908 — Section 17, 26
High Courts21 Nov 2014
Birsi Devi Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Penal Code, 1860 (IPC) — Section 304B
High Courts21 Nov 2014
Krishna Deo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 446 : (2015) 1 JLJR 415
High Courts20 Nov 2014Dismissed
Employers in relation to the Management of Sudamdih Shaft Mine Vs Shakuntala Devi
Jharkhand High Court · (2015) 145 FLR 525
Industrial Disputes Act, 1947 - Section 11-A
High Courts20 Nov 2014
Kamta Sinha Vs Bihar State Food & Civil Supply Corporation Ltd. and Others
Jharkhand High Court · (2014) 11 JH CK 0091
High Courts20 Nov 2014
Joydeb Dey Vs Punjab National Bank and Others
Jharkhand High Court · (2015) 1 JLJR 280
Constitution of India, 1950 — Article 226
High Courts20 Nov 2014
Narendra Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 282
High Courts20 Nov 2014Disposed off
Samphool Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 73
High Courts20 Nov 2014Disposed off
All India Progressive Women Association and Others Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 483
Unorganized Workers Social Security Act, 2008 - Section 14 3 6
High Courts19 Nov 2014Dismissed
Kartar Mineral and Steel Pvt. Ltd. Vs CCL
Jharkhand High Court · (2015) 2 BC 502