High Courts06 Jan 2014
Meena Devi Vs Sakuntala Devi
Jharkhand High Court · (2015) 4 ACC 230 : (2015) ACJ 2088 : (2014) 2 AJR 654 : (2014) 1 JLJR 337
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 59 of 59
High Courts06 Jan 2014Partly Allowed
Mani Ray Vs The Steel Authority of India Ltd.
Jharkhand High Court · (2014) 2 JLJR 107
Penal Code, 1860 (IPC) — Section 120B, 380
High Courts06 Jan 2014
Manish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 404
Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
High Courts06 Jan 2014Partly Allowed
National Insurance Company Ltd. Vs Imrana Khatoon
Jharkhand High Court · (2014) 1 JLJR 409
High Courts06 Jan 2014
Court on its Own Motion Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 355
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 294, 295, 509
High Courts05 Jan 2014Dismissed
Mantu Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 1053
High Courts03 Jan 2014
Dr. Jagannath Mishra Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 572
High Courts03 Jan 2014Dismissed
Bijay Kumar Dubey and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 567
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 202Penal Code, 1860 (IPC) - Section 201 302 34
High Courts03 Jan 2014
Narendra Kumar Jha Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 564
Penal Code, 1860 (IPC) - Section 120B 420 467 468 471Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts03 Jan 2014
Manoj Kumar Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 562
High Courts03 Jan 2014Dismissed
Mantu Kumar Singh Vs The State of Jharkhand, Director General of Police, Jharkhand, Deputy Inspector General of Police, Hazaribagh and Superintendent of Police, Giridih-cum-Chairman Police Selection Board No. 05
Jharkhand High Court · (2014) 1 JLJR 632
High Courts03 Jan 2014
Ajmira Khatoon and Nasida Khatun Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 188 : (2014) 2 JLJR 103
High Courts03 Jan 2014Dismissed
Narottam Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 3 AJR 59 : (2014) 1 JLJR 335
High Courts03 Jan 2014
Mariyam Tirkey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 587 : (2014) 1 JLJR 465
Constitution of India, 1950 - Article 14 300A
High Courts02 Jan 2014Dismissed
Bibhishan Mahato Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 697
High Courts02 Jan 2014Allowed
Dilip Kumar Singh Constable No. 41 Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 1056 : (2014) 1 JLJR 359
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Jan 2014
Shiv Shankar Prasad Sinha and Dhirendra Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 702 : (2014) 1 JLJR 515
High Courts02 Jan 2014Dismissed
M/s. Bharat Coking Coal Limited Vs Socio-Techno Environmental Institute
Jharkhand High Court · (2014) 2 AJR 202 : (2014) 2 ARBLR 586 : (2014) 1 JLJR 413
Arbitration and Conciliation Act, 1996 - Section 11(6) 11(6)(c) 11(8) 16 34Constitution of India, 1950 - Article 136 226
High Courts02 Jan 2014Dismissed
Basistha Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 705 : (2014) 141 FLR 40 : (2014) 1 JLJR 438
High Courts02 Jan 2014Dismissed
Sada Shiv Jha Vs The State of Jharkhand, The Director General of Police, Jharkhand, The Deputy Inspector General of Police, Ranchi and The Superintendent of Police, Sahebganj
Jharkhand High Court · (2014) 3 AJR 1 : (2014) 141 FLR 44 : (2014) 1 JLJR 451