High Courts07 Jan 2014Allowed
Taramani Samad Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0051
Constitution of India, 1950 - Article 300-A
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 58 of 59
High Courts07 Jan 2014Allowed
Aruni Dukaria Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0050
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Partly Allowed
Birlal Prasad Vs The Steel Authority of India Ltd.
Jharkhand High Court · (2014) 2 JLJR 640
Penal Code, 1860 (IPC) — Section 120B, 380
High Courts07 Jan 2014
Gajadhar Sah Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 405
Contempt of Courts Act, 1971 — Section 19, 19(1)
High Courts06 Jan 2014
Amendra Kumar and Another Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 568
Penal Code, 1860 (IPC) - Section 120B 323 34 341 379
High Courts06 Jan 2014Dismissed
Satendra Narayan Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 566
Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 34 406 504 506
High Courts06 Jan 2014
Alice Usha Rani Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 565
Penal Code, 1860 (IPC) - Section 109 120B 201 420 423Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2)
High Courts06 Jan 2014Disposed Off
Subodh Bilung Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 840 : (2014) 1 JLJR 546
High Courts06 Jan 2014Dismissed
Raj Ballabh Singh Vs The State of Jharkhand, Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Deputy Secretary, Personnel, Administrative Reforms and Rajbhasa Department and Accountant General, Ranchi
Jharkhand High Court · (2014) 1 AJR 766 : (2014) 142 FLR 310 : (2014) 1 JLJR 554
Constitution of India, 1950 - Article 226
High Courts06 Jan 2014
Ram Babu @ Ram Babu Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 7 AJR 189 : (2014) 1 JLJR 411
Constitution of India, 1950 - Article 311(2)
High Courts06 Jan 2014
Shashi Kumar @ Shashi Kumar Beldar Vs Bharat Coking Coal Limited and The Project Officer, A.K.W.M. Colliery, Dhanbad
Jharkhand High Court · (2014) 2 AJR 179 : (2014) 1 JLJR 587
High Courts06 Jan 2014
Durga Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 3 AJR 371 : (2014) 1 JLJR 476
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 109 120B 193 201 34Prevention of Corruption Act, 1988 - Section 13(1) 13(1)(d) 13(1)(e) 13(2)
High Courts06 Jan 2014
Vishal Kumar Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 688 : (2014) 4 FLT 332 : (2014) 1 JLJR 593
Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 37
High Courts06 Jan 2014
National Insurance Company Ltd. Vs Smt. Bandana Saw and Others
Jharkhand High Court · (2014) 3 ACC 221 : (2014) 1 AJR 782 : (2014) 1 JLJR 416
High Courts06 Jan 2014
Rajneesh Mishra Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 820 : (2014) 4 FLT 478
High Courts06 Jan 2014Dismissed
Mak Sudan Singh alias Masudan Singh Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 822
Constitution of India, 1950 — Article 14, 16, 300A
High Courts06 Jan 2014
Mukta Cherowa Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 236
Constitution of India, 1950 - Article 300-A
High Courts06 Jan 2014
Shambhu Sharan Shrivastava and Others Vs Union of India and Others
Jharkhand High Court · (2014) 2 AJR 355 : (2014) 2 JLJR 353
Jharkhand State Universities Act, 2000 — Section 2(v)
High Courts06 Jan 2014Dismissed
Arun Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227Drugs and Cosmetics Act, 1940 — Section 22, 23, 25, 26A, 28BEnvironment (Protection) Act, 1986 — Section 19
High Courts06 Jan 2014Dismissed
Anup Kumar Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 333