High Courts09 Jan 2014Allowed
Hari Pada Bandopadhyay Vs The State of Bihar
Jharkhand High Court · (2014) 3 AJR 505 : (2014) 2 JLJR 399
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 57 of 59
High Courts08 Jan 2014
M/s. Dayal Alloy and Steel Castings Vs The Commissioner of Central Excise, Ranchi
Jharkhand High Court · (2014) 3 AJR 19 : (2014) 305 ELT 12 : (2014) 1 JLJR 470
Customs Act, 1962 - Section 111(d) 112
High Courts08 Jan 2014Partly Allowed
Raju Gulathi Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 418 : (2014) 1 JLJR 550
Penal Code, 1860 (IPC) - Section 302 307 324 326 34
High Courts08 Jan 2014
The Commissioner of Central Excise, Jamshedpur Vs M/s. Union Enterprises, Jamshedpur
Jharkhand High Court · (2014) 3 AJR 34 : (2014) 1 JLJR 481
Central Excises and Salt Act, 1944 - Section 11A 11A(2) 11AC 35H 3AIncome Tax Act, 1961 - Section 271(1)(c)
High Courts08 Jan 2014Allowed
State of Bihar (Now Jharkhand) and Others Vs Ajay Kumar Nand @ Jai Prakash Mandal
Jharkhand High Court · (2014) 3 AJR 38 : (2014) 1 JLJR 432 : (2014) 1 LLJ 305
Penal Code, 1860 (IPC) - Section 198 200 416 420 463
High Courts08 Jan 2014Disposed Off
Manju Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2014) 3 AJR 66 : (2014) 1 JLJR 422
Hindu Marriage Act, 1955 — Section 12, 16, 16(3)
High Courts08 Jan 2014Dismissed
Lobhnath Ram Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 325
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304-B
High Courts08 Jan 2014Partly Allowed
Debu Mahto and Swapan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 335 : (2014) 2 JLJR 516
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 300 302 304(II) 307 324
High Courts08 Jan 2014Disposed Off
Saurav Kumar Narsaria Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 352
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Jan 2014
Baleshwar Rabidas Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 353
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2014Disposed Off
Biru Manjhi Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 342
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 432
High Courts08 Jan 2014Dismissed
Amar Nath Mishra Vs The Union of India
Jharkhand High Court · (2014) 7 AJR 207 : (2014) 1 JLJR 449
High Courts07 Jan 2014Dismissed
Baijan Hembrum Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 379
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(ii)
High Courts07 Jan 2014Disposed Off
Surendra Bhushan Vs Coal India Limited and Others
Jharkhand High Court · (2014) 1 JLJR 541
Constitution of India, 1950 - Article 311(2)
High Courts07 Jan 2014
Mursalim Sk. @ Chimmu Sk. and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 848
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2014
Kumari Bharti Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 341
High Courts07 Jan 2014Allowed
Vincent Surin Vs The State of Jharkhand
Jharkhand High Court · (2014) 01 JH CK 0090
Constitution of India, 1950 - Article 300-A
High Courts07 Jan 2014Dismissed
Dr. Arbind Kumar Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 772
High Courts07 Jan 2014Allowed
Basi Deogam Vs The State of Jharkhand
Jharkhand High Court · (2014) 7 AJR 209 : (2014) 1 JLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 2014Allowed
Saban Marshalen Bhengra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 43
Constitution of India, 1950 - Article 300-A