High Courts11 Nov 2014
Rajan Kumar Singh Vs The Union of India
Jharkhand High Court · (2015) 4 AJR 177
Right of Children to Free and Compulsory Education Act, 2009 — Section 12(1)(c), 2, 2(n)
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 11 of 59
High Courts10 Nov 2014
Karuna Shankar Mishra Vs Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 417
High Courts10 Nov 2014
Anjani Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 382
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 364
High Courts10 Nov 2014
Vinod Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 190 : (2015) 2 JLJR 38
High Courts10 Nov 2014
Sandhya Paul Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 636 : (2015) 1 JLJR 422
High Courts10 Nov 2014
Urmila Devi and Others Vs Manoj Kumar Yadav and Others
Jharkhand High Court · (2015) 1 AJR 386
High Courts10 Nov 2014
Lalan Ray Vs The Chairman cum Managing Director, B.C.C.L. and Others
Jharkhand High Court · (2014) 11 JH CK 0054
High Courts10 Nov 2014
Induslnd Bank Ltd. Vs Dayanand Chourasia and Others
Jharkhand High Court · (2015) 1 JLJR 385
Arbitration and Conciliation Act, 1996 — Section 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 21 Rule 8, 15, 16, 16, 16
High Courts10 Nov 2014
Dinesh Kumar Mahto Vs Bharat Coking Coal Limited
Jharkhand High Court · (2014) 11 JH CK 0013
High Courts10 Nov 2014Dismissed
Binay Kumar Sinha and Others Vs Union of India and Others
Jharkhand High Court · (2015) 3 JLJR 99
High Courts07 Nov 2014
Rajesh Kumar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 573
Negotiable Instruments Act, 1881 - Section 138
High Courts07 Nov 2014
Binod Prasad Gupta Vs Birsa Agricultural University
Jharkhand High Court · (2015) 1 JLJR 454
High Courts07 Nov 2014
Kanti Mahanty Rohini Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0036
Land Acquisition Act, 1894 — Section 36, 48
High Courts07 Nov 2014
Bhim Modi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 215
Criminal Procedure Code, 1973 (CrPC) — Section 258, 311, 313
High Courts05 Nov 2014
Chetlal Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 502
High Courts05 Nov 2014
Satyanarayan Mandal Vs The State of Bihar
Jharkhand High Court · (2014) 11 JH CK 0038
High Courts05 Nov 2014
Rajesh Ravidas Vs Central Coalfields Ltd.
Jharkhand High Court · (2014) 11 JH CK 0021
High Courts03 Nov 2014
Manoj Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 522
Penal Code, 1860 (IPC) — Section 279, 304, 337, 338
High Courts03 Nov 2014
Chandu Marla and Others Vs Oriental Insurance Company Ltd. and Others
Jharkhand High Court · (2015) 1 AJR 447
Motor Vehicles Act, 1988 — Section 140