High Courts20 Oct 2014
Arun Kumar Karn Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2015) 1 AJR 95
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 13 of 59
High Courts17 Oct 2014
Mukesh Kumar Layak Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 297
Constitution of India, 1950 — Article 311(2)
High Courts17 Oct 2014
Munshi Yadav Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 663
High Courts17 Oct 2014
Vinod Kumar Pathak Vs The State of Bihar
Jharkhand High Court · (2015) 1 AJR 176 : (2015) 1 JLJR 462
High Courts17 Oct 2014
Sparx Technologies Pvt. Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 212
High Courts17 Oct 2014
Surya Nath Pandey Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 661 : (2015) 1 JLJR 284
High Courts17 Oct 2014
Sikendar Ali Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 227
High Courts17 Oct 2014Dismissed
Dilip Garodia Vs State of Jharkhand
Jharkhand High Court · (2015) 3 Crimes 114
Criminal Procedure Code, 1973 (CrPC) - Section 155 41A 71 73Penal Code, 1860 (IPC) - Section 466 467
High Courts16 Oct 2014
Nitya Nand Sharma Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 907
High Courts16 Oct 2014
Subhas Simon Mundu Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 451 : (2015) 1 JLJR 217
High Courts16 Oct 2014
Savita Kumari Nayak Vs State of Jharkhand
Jharkhand High Court · (2014) 10 JH CK 0001
High Courts15 Oct 2014
Chandan Ravidas Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2015) 144 FLR 57
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 18(3)
High Courts15 Oct 2014
Vijeta Projects and Infrastructures Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 76
High Courts15 Oct 2014
Bangali Yadav Vs State of Jharkhand State of Jharkhand Vs Bangali Yadav
Jharkhand High Court · (2014) 10 JH CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2014
Manjhi Tudu Vs State of Jharkhand
Jharkhand High Court · (2015) 2 Crimes 534 : (2015) 1 JLJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2014
Matilda Toppo Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 132
High Courts14 Oct 2014
Sanjeev Sharan Vs The State of Jharkhand
Jharkhand High Court · (2014) 10 JH CK 0040
High Courts14 Oct 2014
Mahadev Sharan Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 168
Chotanagpur Tenancy Act, 1908 — Section 85, 85(2), 85(4), 87, 89