High Courts11 Dec 2014
Aruna Rani Prajapati Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 DMC 136 : (2015) 1 JLJR 309
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 4 of 59
High Courts11 Dec 2014
General Manager Vs Deo Nandan Gwala
Jharkhand High Court · (2015) 144 FLR 792 : (2015) 1 JLJR 571 : (2015) 2 LLJ 254
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts11 Dec 2014
Sudhir Kumar Sadhu Khan Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 545
High Courts11 Dec 2014
Anjana Rashmi Minz Vs State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0032
Penal Code, 1860 (IPC) — Section 376, 420, 90
High Courts11 Dec 2014
Veer Kumar Jha Vs The Registrar General, High Court of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 490
High Courts11 Dec 2014
Devendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 411
Industrial Disputes Act, 1947 — Section 25(F)
High Courts11 Dec 2014
The State of Jharkhand Vs Steel Authority of India Limited
Jharkhand High Court · (2015) 5 FLT 228
Constitution of India, 1950 - Article 324Mines and Minerals (Development and Regulation) Act, 1957 - Section 31 8(3)
High Courts10 Dec 2014
Mumtaz Begum Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 503
High Courts10 Dec 2014
Kishan Parasrampuria Vs The Ranchi Municipal Corporation and Others
Jharkhand High Court · AIR 2015 Jhar 45 : (2015) 1 AJR 644 : (2015) 3 JLJR 100
Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 — Section 11Jharkhand Municipal Act, 2011 — Section 38, 387, 387(7), 449, 449(1)
High Courts10 Dec 2014
Bijay Kumar Singh Vs The Union of India
Jharkhand High Court · (2014) 12 JH CK 0037
High Courts10 Dec 2014Allowed
Ayub Raza Vs State of Jharkhand
Jharkhand High Court · (2015) 3 Crimes 344
Air (Prevention and control of Pollution) Act, 1981 - Section 21 43Criminal Procedure Code, 1973 (CrPC) - Section 2(d)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21 22 4 4(i)
High Courts09 Dec 2014
Lal Babu Paswan Vs State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0035
Constitution of India, 1950 — Article 226
High Courts08 Dec 2014
Raj Bansh Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 413
High Courts08 Dec 2014
Girvar Dayal Panday Vs State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0026
Land Acquisition Act, 1894 — Section 12(2), 18, 18(2), 18(2)(b)Limitation Act, 1963 — Section 5
High Courts05 Dec 2014
Gopinath Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 537
High Courts05 Dec 2014
Gopinath Singh B.Ed. College Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 322
High Courts05 Dec 2014
Rashik Lal Besra Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0079
Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2014
Kartik Kumar Prabhat Vs Union of India
Jharkhand High Court · (2015) 1 AJR 543
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1), 48Penal Code, 1860 (IPC) — Section 120B, 193, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Dec 2014
Lal Babu Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 638
Constitution of India, 1950 — Article 226
High Courts05 Dec 2014
Kashim Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 472
Constitution of India, 1950 — Article 226