High Courts19 Dec 2024Dismissed
Md. Arif Hussain Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0103
Code of Criminal Procedure, 1973 — Section 239, 482Arms Act, 1959 — Section 3, 25(1B), 26
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 2 of 44
High Courts18 Dec 2024Allowed
Chhote Turi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0087
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302
High Courts18 Dec 2024Dismissed
Ram Kumar Sharma Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0086
Indian Penal Code, 1860 — Section 34, 300, 302, 304II
High Courts18 Dec 2024Allowed
Md.Gufran, son of Md. Ashique Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0085
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 364A
High Courts18 Dec 2024Dismissed
Satvat Infosol Private Limited Vs Jharkhand Staff Selection Commission
Jharkhand High Court · (2024) 12 JH CK 0084
Constitution of India. 1950 — Article 226Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts18 Dec 2024Disposed Of
M/s. Shiva Minerals (a Proprietorship concern) Vs Sagar Mining and Metal Industries Pvt. Ltd
Jharkhand High Court · (2024) 12 JH CK 0083
Constitution of India. 1950 — Article 226, 226(2), 226(3), 227Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(n), 18, 18(2), 18(3), 18(4), 24Arbitration and Conciliation Act, 1996 — Section 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts18 Dec 2024Allowed
Pramod Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0082
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 323, 341, 406, 420, 463, 464, 468
High Courts18 Dec 2024Allowed
Ranjan Khalkho Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0081
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 34, 405, 406, 415, 420, 467, 468, 471
High Courts18 Dec 2024Dismissed
Mohammad Fariduddin @ Md. Faruudin Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0080
Code of Criminal Procedure, 1973 — Section 125, 227, 482Indian Penal Code, 1860 — Section 313, 323, 342, 366, 448, 506
High Courts18 Dec 2024
Bifa Uraon @ Arya Uraon @ Bipha Uraon @ Arya Uraon Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0079
Indian Penal Code, 1860 — Section 323, 325, 341, 385, 387, 504, 506Arms Act, 1959 — Section 27
High Courts17 Dec 2024Dismissed
Secretary cum Commissioner, Commercial Taxes Department Vs Ramesh Chandra Singh
Jharkhand High Court · (2024) 12 JH CK 0078
High Courts17 Dec 2024Dismissed
State of Jharkhand Vs Pramod Kumar Jha
Jharkhand High Court · (2024) 12 JH CK 0077
High Courts17 Dec 2024Allowed
Babu Lal Hansda Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0076
Indian Penal Code, 1860 — Section 34, 302
High Courts17 Dec 2024Allowed
Babu Nayak Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0075
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302, 354
High Courts17 Dec 2024Allowed
Vishawanath Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0074
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Dec 2024Allowed
M/s P.K. Agarwala Vs Union Of India
Jharkhand High Court · (2024) 12 JH CK 0073
Income Tax Act, 1961 — Section 147, 148, 148A, 148A(b), 148A(d)
High Courts17 Dec 2024Dismissed
M/s. Bokna Raiyat Rojgar Committee Vs Union Of India
Jharkhand High Court · (2024) 12 JH CK 0072
Central Goods and Services Tax Act, 2017 — Section 29, 107, 107(1)
High Courts17 Dec 2024Allowed
Shakuntala Devi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0071
High Courts17 Dec 2024Allowed
Jitendra Yadav @ Jeetendra Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0070
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts17 Dec 2024Allowed
Vishal Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0069
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 504, 506