High Courts17 Dec 2024Allowed
Sheoli Hati @ Siuli Hati Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0068
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 418
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 3 of 44
High Courts17 Dec 2024Allowed
Meera Prasad @ Mira Prasad Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0067
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 4, 304
High Courts17 Dec 2024Allowed
Shakil Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0066
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82
High Courts16 Dec 2024Allowed
Rajesh Kumar Sharma Vs Employees' State Insurance Corporation through its Director
Jharkhand High Court · (2024) 12 JH CK 0065
Employees State Insurance Act, 1948 — Section 2(12), 2(14AA), 2(15C), 44, 45A, 45B, 45C, 45I, 75, 75(1)(a)(g), 82(2)
High Courts16 Dec 2024Disposed Of
Oriental Insurance Company Ltd Vs Smt. Sugni Devi, W/o late Baldeo Mahato.
Jharkhand High Court · (2024) 12 JH CK 0064
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427
High Courts16 Dec 2024Allowed
Koyna Munda Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0063
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 302
High Courts16 Dec 2024Disposed Of
Bhima Hembram Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0062
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 324, 341
High Courts16 Dec 2024Allowed
Ram Prasad Yadav Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 12 JH CK 0061
High Courts16 Dec 2024Disposed Of
Sanjay Vidrohi @ Sanjay Kumar Vidrohi Vs Ranchi Municipal Corporation
Jharkhand High Court · (2024) 12 JH CK 0060
High Courts16 Dec 2024Disposed Of
Director, Sainik Kalyan Nideshalaya, Home Department, Ranchi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0059
Bihar Reorganisation Act, 2000 — Section 42, 43, 46
High Courts16 Dec 2024Disposed Of
Girdhari Lal Goenka @ Shri Girdharilal Goenka Vs Union Of India
Jharkhand High Court · (2024) 12 JH CK 0058
Code of Criminal Procedure, 1973 — Section 300Income Tax Act, 1961 — Section 2(7), 68, 127, 143(3), 276C(2), 278B, 279(1)
High Courts16 Dec 2024Allowed
Amar Prakash Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0057
Indian Penal Code, 1860 — Section 323, 406
High Courts16 Dec 2024Disposed Of
Malti Devi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0056
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Dec 2024Allowed
Macsen Laboratories Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0055
Code of Criminal Procedure, 1973 — Section 468, 468(2)Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 18B , 22, 23, 25, 25(3), 25(4), 27(d))
High Courts16 Dec 2024Dismissed
Shashi Bhushan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0054
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 419, 420, 465
High Courts16 Dec 2024Allowed
Kundan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0053
Code of Criminal Procedure, 1973 — Section 482Indian Forest Act, 1927 — Section 33
High Courts16 Dec 2024Dismissed
Om Narayan Singh @ Tuntun Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0052
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 302
High Courts13 Dec 2024Dismissed
Anuj @ Anuj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0016
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c), 25, 29
High Courts13 Dec 2024Allowed
Nandlal Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0015
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 326, 341, 504, 506
High Courts13 Dec 2024Dismissed
Ravi Kumar Sharma @ Ravi Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0014
Indian Penal Code, 1860 — Section 354(c), 504, 506, 509Information Technology Act, 2000 — Section 66(E), 67(A)