High Courts20 Dec 2019Dismissed
Uttam Kujur Vs State of Jharkhand and Others
Jharkhand High Court · (2019) 12 JH CK 0139
Right to Information Act, 2005 — Section 19(8)(b), 20, 20(1), 20(2), 21(1), 21(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 2 of 71
High Courts19 Dec 2019Disposed Of
National Highways Authority Of India Vs Sheoji Pd. Saw And Ors
Jharkhand High Court · (2019) 12 JH CK 0287
Land Acquisition Act, 1894 — Section 3(b), 18, 20, 50(2)Constitution Of India, 1950 — Article 226
High Courts19 Dec 2019Dismissed
Jila Tigga @ Jagmohan Oraon @ Zila Tigga Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0286
Indian Penal Code, 1860 — Section 279, 304A, 392, 411, 414Arms Act, 1959 — Section 25(1B)a, 26, 35Code Of Criminal Procedure, 1973 — Section 313, 397
High Courts19 Dec 2019Disposed Of
Bharat Kumar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0285
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 334, 341, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2019
Alchemist Infra Realty Limited Vs Jharkhand Against Corruption And Others
Jharkhand High Court · (2019) 12 JH CK 0284
High Courts19 Dec 2019Allowed
Onkar Prasad Gupta Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0283
Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts19 Dec 2019Allowed/Disposed Of
Jharkhand State Non-Gazetted Employees Federation And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0282
Bihar Reorganization Act, 2000 — Section 73Constitution Of India, 1950 — Article 12
High Courts19 Dec 2019Disposed Of
Kartik Prasad Gupta Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0281
Code Of Criminal Procedure, 1973 — Section 144, 145, 482
High Courts19 Dec 2019Dismissed
Parimal Kumar Chakravarty And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0280
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts19 Dec 2019Allowed
Kameshwar Prasad Yadav And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0279
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Dec 2019
Vivek Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0278
High Courts19 Dec 2019
Bundo Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0277
Indian Penal Code, 1860 — Section 147, 149, 323, 337, 341, 353, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Dec 2019Allowed
Pratibha Narayan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0276
Constitution Of India, 1950 — Article 14, 15(1), 15(3), 16(1), 19(1)(g), 19(6), 21, 243(d), 243(t)
High Courts19 Dec 2019Dismissed
Shyama Pada Mandal And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0275
Constitution Of India, 1950 — Article 14, 16
High Courts19 Dec 2019Allowed
Kunti Devi Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0274
Indian Penal Code, 1860 — Section 302
High Courts19 Dec 2019Dismissed
Bhuneshwar Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0273
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2019Disposed Of
Yogendra Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0024
High Courts18 Dec 2019Dismissed
Birendra Mandal Vs Irfan Ansari
Jharkhand High Court · (2019) 12 JH CK 0272
Representation Of People Act, 1951 — Section 9A, 80(A)(2), 81, 100, 100(1)(c), 100(1)(d), 100(1)(d)(iv), 101, 125A(i)Conduct Of Election Rules, 1961 — Rule 4(a), 4(Ka)Code Of Civil Procedure, 1908 — Order 1 Rule 9, Order 7 Rule 11
High Courts18 Dec 2019Disposed Of
M/S. Bradvip Industrial Marketings Pvt. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0271
High Courts18 Dec 2019Allowed
Shree Nanak Ferro Alloys Pvt. Ltd Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0270
Central Goods And Services Tax Act, 2017 — Section 49(3), 49(4), 49(5), 77, 77(1)Integrated Goods And Services Tax Act, 2017 — Section 19, 19(2)Central Goods & Services Tax Rules, 2017 — Rule 92, 92(1)