COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 4 of 71

High Courts17 Dec 2019Dismissed

United India Insurance Co. Ltd Vs Balmukund Singh And Ors

Jharkhand High Court · (2019) 12 JH CK 0254

Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 49(2)Motor Vehicles Rules, 1989 — Rule 235

High Courts17 Dec 2019Dismissed

Gautam Mohanti Vs Alok Kumar Chatterjee And Ors

Jharkhand High Court · (2019) 12 JH CK 0253

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 20 Rule 6, Order 20 Rule 7

High Courts17 Dec 2019Dismissed

National Insurance Co. Ltd Vs Nisha Jain And Ors

Jharkhand High Court · (2019) 12 JH CK 0252

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 149(2)Motor Vehicles Rules, 1989 — Rule 235

High Courts17 Dec 2019Dismissed

Arvind Kabi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0251

Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 80, 80(1)Code Of Civil Procedure, 1908 — Order 41 Rule 31

High Courts17 Dec 2019Dismissed

Koche Munda Vs Paulus Surin And Ors

Jharkhand High Court · (2019) 12 JH CK 0250

Representation Of The People Act, 1951 — Section 9A, 33(2), 80A, 81, 82, 86, 100, 100(1)(c), 100(1)(d), 100(1)(d)(iv), 125Code Of Criminal Procedure, 1973 — Section 120B, 147, 148, 149, 379Bihar Reorganisation Act, 2000 — Section 24

High Courts17 Dec 2019Disposed Of

Ajay Chandra Sinha Vs Employees’ Provident Fund Organisation

Jharkhand High Court · (2019) 12 JH CK 0249

Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7B

High Courts17 Dec 2019Disposed Of

VTP G. M. Inter College, Hazaribagh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0248

High Courts17 Dec 2019Disposed Of

Ajay Kumar Gond Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0247

Jharkhand Lokayukta Act, 2001 — Section 10, 10(3), 11(2)

High Courts17 Dec 2019Dismissed

Indu Bala @ Indu Devi Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0246

High Courts17 Dec 2019Disposed Of

Dr. Bishwajith Bandopadyay And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0245

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304A

High Courts17 Dec 2019Disposed Of

M/s Dayal Steels Ltd Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0244

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 342, 379, 353, 504Electricity Act, 2003 — Section 135, 140, 153, 154

High Courts17 Dec 2019Dismissed

Brajesh Ranjan Sinha Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0243

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts17 Dec 2019Disposed Of

Ram Chandra Rungta And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0242

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Electricity Act, 2003 — Section 135, 138, 140, 150, 153, 154

High Courts17 Dec 2019Allowed

Hitesh Kumar And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0241

Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 239, 245

High Courts17 Dec 2019Allowed

Sheo Nandan Prasad Singh And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0240

Bihar Land Reforms Act, 1995 — Section 4(h)

High Courts17 Dec 2019Allowed

Deepak Kumar Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0239

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 313

High Courts17 Dec 2019Disposed Of

Haripada Mondal Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0238

Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379, 504Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(x)

High Courts17 Dec 2019Allowed

Ashok Rai Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0237

Indian Penal Code, 1860 — Section 412Arms Act, 1959 — Section 25, 25(1B), 26, 27

High Courts17 Dec 2019Allowed

Pareya Barla Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0236

Indian Penal Code, 1860 — Section 302

High Courts17 Dec 2019Allowed

Makru Oraon Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0235

Indian Penal Code, 1860 — Section 302