High Courts18 Dec 2019Disposed Of
Bindeshwar Prasad Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0269
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 3 of 71
High Courts18 Dec 2019Disposed Of
Steel Authority Of India Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0268
Mines And Minerals (Development And Regulation) Act, 1957 — Section 8A, 17A(2C)Mineral (Mining By Government Company) Rules, 2015 — Rule 5(1), 5(2)Constitution Of India, 1950 — Article 12
High Courts18 Dec 2019Dismissed
Ram Parvesh Pandit And Another Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0267
Code Of Civil Procedure, 1908 — Section 397, 397(1), 482Indian Penal Code, 1860 — Section 120B, 420
High Courts18 Dec 2019Dismissed
State Of Jharkhand Vs Jodhi Yadav
Jharkhand High Court · (2019) 12 JH CK 0266
Indian Forest Act, 1927 — Section 29, 30, 33Forest Conservation Act, 1980 — Section 2, 3A
High Courts18 Dec 2019Disposed Of
Satish Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0265
Jharkhand Service Code, 2001 — Rule 97(1)(b), 97(4)
High Courts18 Dec 2019Disposed Of
Seema Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0264
High Courts18 Dec 2019Disposed Of
Madan Mohan Jaiswal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0263
Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016 — Rule 9(1)(a), 17, 17(4), 17(5)(b)
High Courts18 Dec 2019Disposed Of
Brij Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0262
High Courts18 Dec 2019Allowed
Pankaj Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0261
Indian Penal Code, 1860 — Section 30, 302
High Courts18 Dec 2019Allowed
Kurupa Behra Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0260
Indian Penal Code, 1860 — Section 201, 302, 304B, 304B(2)Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts18 Dec 2019Allowed
Gorkha Gope And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0259
Indian Penal Code, 1860 — Section 34, 201, 302, 307
High Courts18 Dec 2019Disposed Of
State Of Jharkhand And Ors Vs Arun Kumar
Jharkhand High Court · (2019) 12 JH CK 0258
U.P. Police Officers Of the Subordinate Ranks (Punishment And Appeal) Rules, 1991 — Rule 4, 49
High Courts18 Dec 2019Disposed Of
Virendra Pratap Singh Vs Steel Authority Of India Limited
Jharkhand High Court · (2019) 12 JH CK 0257
High Courts18 Dec 2019Allowed
Dharam Bidyas Kujur Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0028
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 18, 113, 114, 115, 124, 161Constitution Of India, 1950 — Article 41
High Courts18 Dec 2019Allowed
Chandra Shekhar Prasad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0027
Bihar Tenants Holding (Maintenance Of Records) Act, 1973 — Section 15
High Courts18 Dec 2019Allowed
Ajit Kumar Dan @ Ajit Dan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0026
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341, 342, 452Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2019Allowed
Raksu Manjhi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0025
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2019Disposed Of
Sita Ram Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0023
Indian Penal Code, 1860 — Section 307, 323, 324, 325, 347, 379, 447
High Courts17 Dec 2019Allowed
Manju Devi And Ors Vs Santosh Prasad Mehta And Ors
Jharkhand High Court · (2019) 12 JH CK 0256
Motor Vehicles Act, 1988 — Section 163A(3), 166, 168, 174Income Tax Act, 1961 — Section 48
High Courts17 Dec 2019Dismissed
National Insurance Company Limited Vs Jayanti Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0255
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 166