Jharkhand Value Added Tax Act, 2005 — Section 18(8)(vii), 18(8)(xvii), 30, 33, 40(2)Jharkhand Value Added Tax Rules, 2006 — Rule 18Constitution Of India, 1950 — Article 14

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High Courts16 Dec 2019Dismissed

Harbans Singh Alag Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0231

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High Courts16 Dec 2019Disposed Of

Avishek Kumar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0230

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High Courts16 Dec 2019Disposed Of

Jamiruddin Ansari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0229

Bihar Land Reforms Act, 1950 — Section 4(h)

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High Courts16 Dec 2019Allowed

M/s Silica Bottling & Blenders Enterprises And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0228

Bihar & Orissa Excise Rules, 1919 — Rule 9, 36A

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High Courts16 Dec 2019Disposed Of

Jagat Narayan Mishra Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0227

Medico Attendance Rules, 1938 — Rule 2(2)(ख)

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High Courts16 Dec 2019Allowed

Vindhyachal Singh @ Bindhyachal Singh Vs Union Of India

Jharkhand High Court · (2019) 12 JH CK 0226

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)

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High Courts16 Dec 2019Allowed

Surendra Prasad Vs Union Of India

Jharkhand High Court · (2019) 12 JH CK 0225

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)

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High Courts16 Dec 2019Allowed

Ram Preet Ram Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0224

Indian Penal Code, 1860 — Section 307, 324, 326, 341, 342, 447, 504

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High Courts16 Dec 2019Dismissed

Rajendra Rai Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0223

Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313

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High Courts16 Dec 2019Disposed Of

Sunil Kumar @ Sunil Kumar Sao Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0222

Explosive Substances Act, 1883 — Section 3, 4Indian Penal Code, 1860 — Section 307, 427

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High Courts16 Dec 2019Dismissed

Nil Kamal Mahato And Ors Vs Haspatali Gope And Ors

Jharkhand High Court · (2019) 12 JH CK 0221

Specific Relief Act, 1963 — Section 34Chota Nagpur Tenancy Act, 1908 — Section 87Code Of Civil Procedure, 1908 — Order 41 Rule 31

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High Courts16 Dec 2019Dismissed

Kamlesh Kumar Chaudhary @ Kamalesh Chaudhury @ Kamlesh Choudhary Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0220

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 239

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High Courts16 Dec 2019Dismissed

Mantu Rajwar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0219

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High Courts16 Dec 2019Dismissed

Praful Kumar Mandal Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0218

Indian Penal Code, 1860 — Section 302, 327Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 45

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High Courts16 Dec 2019Dismissed

Maniruddin Ansari @ Maniruddin Mian @ Ansari And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0217

Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 325Explosive Substance Act, 1908 — Section 3, 5

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