Factories Act, 1948 — Section 2M(1), 2(cb), 2(k), 2(k)(i), 2(m), 2(m)(ii), 2(xi), 6, 92Mines Act, 1952 — Section 3harkhand Factories Rules, 1950 — Rule 3, 4

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High Courts13 Dec 2019Disposed Of

Md. Safique Alam @ Safique Alam And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0206

Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 414

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High Courts13 Dec 2019Dismissed

Anokhey Lal Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0205

Negotiable Instruments Act, 1881 — Section 118, 138

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High Courts13 Dec 2019

Rohidas Mahato @ Ruhidas Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0204

Indian Penal Code, 1860 — Section 304B, 494, 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 5(i), 11, 16

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High Courts13 Dec 2019Disposed Of

Baban Ram Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0203

Indian Penal Code, 1860 — Section 279, 337, 304A

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High Courts13 Dec 2019Disposed Of

Basant Kumar Mahanta @ Basanta Kumar Mahato Vs State Of Jharkhand

Jharkhand High Court · (2019) 12 JH CK 0202

Arms Act, 1959 — Section 25(1B), 26Indian Penal Code, 1860 — Section 120B, 379

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High Courts13 Dec 2019Dismissed

Bhagwati Prasad Agarwal Vs Allahabad Bank

Jharkhand High Court · (2019) 12 JH CK 0201

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1Constitution Of India, 1950 — Article 226

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High Courts13 Dec 2019Disposed Of

Parul Roy Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0200

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High Courts13 Dec 2019

Kamma Srinivasa Rao Vs Union Of India

Jharkhand High Court · (2019) 12 JH CK 0199

Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2)

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High Courts13 Dec 2019Allowed

Mahavir Kauntia @ Mahabir Agarwal @ Kamtia @ Mahavir Agarwal @ Kauntia Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 12 JH CK 0198

Code Of Criminal Procedure, 1973 — Section 82, 83

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