High Courts11 Dec 2019Dismissed
Robert Prabhat Minz Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0177
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 8 of 71
High Courts11 Dec 2019Disposed Of
Ramesh Kumar Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0176
Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 — Rule 9(2)Constitution Of India, 1950 — Article 226
High Courts11 Dec 2019Dismissed
Laljit Prasad Sinha Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0175
Indian Penal Code, 1860 — Section 34, 197, 379, 409, 411, 417, 418, 420, 467, 458, 477Prevention Of Corruption Act, 1988 — Section 6(1), 13(1)(d), 13(2), 19, 19(1)Code Of Criminal Procedure, 1973 — Section 197, 319, 482
High Courts11 Dec 2019
Bhuneshwar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0174
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019Disposed Of
Bimal Kumar @ Bimal Kumar Pandit @ Vimal Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0173
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019
Sharwan Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0172
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019
Prashanta Mahato @ Prashanta Kumar Mahato And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0171
Indian Penal Code, 1860 — Section 34, 406, 407, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019Dismissed
Udayan Bhattacharya Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0170
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 197
High Courts11 Dec 2019Allowed
Ram Ratan Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0169
High Courts11 Dec 2019Allowed
Brahmaputra Metallics Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0168
Bihar Electricity Duty Act, 1948 — Section 9Kerala Building Tax Act, 1975 — Section 3A
High Courts11 Dec 2019Dismissed
Niranjan Metallic Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0167
Bihar Finance Act, 2006 — Section 7, 7(3)Constitution Of India, 1950 — Article 14
High Courts11 Dec 2019Disposed Of
Rakesh Kumar Kanaujia And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0166
High Courts11 Dec 2019Dismissed
Abdul Rahman Khan And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0165
High Courts11 Dec 2019Dismissed
Ramdeo Turi And Ors Vs Nanki Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0164
Code Of Criminal Procedure, 1973 — Section 125, 488
High Courts11 Dec 2019Disposed Of
Ravi Shankar Priyadarshi @ Sikhu Babu Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0163
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19Code Of Criminal Procedure, 1973 — Section 197
High Courts11 Dec 2019Disposed Of
Bhuneshwar Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0162
Indian Penal Code, 1860 — Section 498A
High Courts11 Dec 2019Allowed
Gendha Topno And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0161
Indian Penal Code, 1860 — Section 34, 300, 302, 304(1), 304(2), 307, 324, 341
High Courts11 Dec 2019Dismissed
Jumbal Nayak Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0160
Indian Penal Code, 1860 — Section 302, 307, 326Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4Evidence Act, 1872 — Section 134
High Courts11 Dec 2019Dismissed
Babua Pandey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0159
Indian Penal Code, 1860 — Section 34, 120B, 141, 149, 302Code Of Criminal Procedure, 1973 — Section 162(1), 169Evidence Act, 1872 — Section 134, 145
High Courts11 Dec 2019Allowed
Anil @ Deonath Mandal @ Anil Mondal Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0158
Indian Penal Code, 1860 — Section 120B, 302, 307, 341, 394Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17