High Courts11 Dec 2019Dismissed
Gopinath Tudu Vs Eastern Coalfields Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0157
Industrial Disputes Act, 1947 — Section 18
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 9 of 71
High Courts11 Dec 2019Dismissed
State Of Jharkhand And Ors Vs Rekha Agarwal
Jharkhand High Court · (2019) 12 JH CK 0156
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 1972 — Section 4A, 5, 6, 7, 8, 9, 10, 10(3), 11, 15Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 15
High Courts11 Dec 2019Dismissed
Amrendra Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0155
Bihar And Orissa Excise Act, 1915 — Section 8(2), 8(3), 90, Rule 107Haryana Amendment Act, 1995 — Section 15
High Courts11 Dec 2019Dismissed
Prasidh Kumar Verma Vs Anita Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0154
Hindu Marriage Act, 1955 — Section 13, 13(1)(i),13(1)(ib), 24Indian Penal Code, 1860 — Section 120B, 147, 148, 307, 323, 341, 379, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Dec 2019Allowed
Fulo Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0020
High Courts10 Dec 2019
Vishnu Kumar Saw Vs State Of Jharkhand & Anr
Jharkhand High Court · (2019) 12 JH CK 0153
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Jharkhand Goods and Services Tax Act, 2017 — Section 69, 132, 132(1)b, 132(1)c, 132(1)e, 134, 137
High Courts10 Dec 2019Disposed Of
Manik Chandra Mohanty And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0152
Indian Penal Code, 1860 — Section 34, 448, 504, 506Scheduled Castes and Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(f), 3(g), 3(r), 3(s), 18Code Of Criminal Procedure Act, 1973 — Section 438(2)
High Courts10 Dec 2019Allowed
Pankaj Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0151
Indian Penal Code, 1860 — Section 34, 323, 504Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r)Code Of Criminal Procedure Act, 1973 — Section 438(2)
High Courts10 Dec 2019Allowed
Prakash Sav @ Prakash Kumar Sao Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0150
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 325, 504
High Courts10 Dec 2019Allowed
Heera Lal Kumar Saw @ Heera Lal Saw Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0149
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 325, 504
High Courts10 Dec 2019
Pappu Kumar Verma @ Pappu Verma Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0148
Arms Act, 1959 — Section 25(1A), 26, 35
High Courts10 Dec 2019Allowed
Nirmal Rajak And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0147
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504
High Courts10 Dec 2019
Mithilesh Kumar Choudhary And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0146
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Dec 2019Disposed Of
Heera Lal Pandit @ Hari Shankar Pandit Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0145
Santhal Pargana Tenancy (Supplementary) Act, 1949 — Section 20, 42
High Courts10 Dec 2019Disposed Of
Uday Shankar Jajware Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0144
Companies Act, 1956 — Section 3
High Courts10 Dec 2019Allowed
Ramautar Sao Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0143
Indian Penal Code, 1860 — Section 379, 411Indian Forest Act, 1927 — Section 33, 33(b), 41, 42
High Courts10 Dec 2019Dismissed
Narsingh Mahanandi Vs Steel Authority Of India Limited And Ors
Jharkhand High Court · (2019) 12 JH CK 0142
Indian Penal Code, 1860 — Section 272, 273Central Excise Act, 1944 — Section 47A
High Courts10 Dec 2019Dismissed
Arbind Linda Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0141
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 226
High Courts10 Dec 2019Allowed
Kanaklata Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0140
High Courts10 Dec 2019Allowed
Shalimar Iron Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0138