High Courts09 Dec 2019
Dhaneshwar Verma And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0118
Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 420, 427, 467, 468, 506Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 11 of 71
High Courts09 Dec 2019
Dara Yadav @ Uttam Kumar Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0117
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 325, 341, 342, 379, 385, 423, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Dismissed
T.K. Bandopadhyay Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0116
Indian Penal Code, 1860 — Section 120B, 409Prevention Of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2)
High Courts09 Dec 2019Dismissed
Arjun Kumar Vs Bharat Cocking Coal Ltd And Ors
Jharkhand High Court · (2019) 12 JH CK 0115
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts09 Dec 2019Disposed Of
Ram Nath Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0114
High Courts09 Dec 2019Disposed Of
Prabhawati Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0113
High Courts09 Dec 2019Dismissed
Nunmani Rajak Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0112
Bihar Trade Articles (Licenses Unification) Order, 1984 — Section 11(2)
High Courts09 Dec 2019Dismissed
Ram Janam Rawani Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0111
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 4, 5, 6, 18Indian Penal Code, 1860 — Section 34, 323, 324, 354, 504Code Of Criminal Procedure, 1973 — Section 107
High Courts09 Dec 2019Disposed Of
Betka Besra And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0110
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 380, 452
High Courts09 Dec 2019Dismissed
M/s Munshiram Trading Company Private Ltd Vs Harshit Power & Ispat Private Limited
Jharkhand High Court · (2019) 12 JH CK 0109
Companies Act, 1956 — Section 433, 433(a), 433(1)(a), 433(e), 434, 434(1)(a), 435
High Courts09 Dec 2019Dismissed
Sona Devi And Ors Vs Eastern Coalfields Limited
Jharkhand High Court · (2019) 12 JH CK 0108
Code Of Criminal Procedure, 1973 — Section 100, 144Indian Penal Code, 1860 — Section 188Evidence Act, 1872 — Section 74, 76, 79
High Courts09 Dec 2019Allowed
Dukhan Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0107
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 304I, 379Code Of Criminal Procedure, 1973 — Section 144
High Courts09 Dec 2019Allowed
Prabir Pradhan @ Pravir Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0106
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 157
High Courts09 Dec 2019Dismissed
M/s Jagaran Prakashan Limited Vs Union Of India And Ors
Jharkhand High Court · (2019) 12 JH CK 0105
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 2(f), 5, 14Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Dismissed
Nunmani Rajak Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0019
Bihar Trade Articles (Licenses Unification) Order, 1984 — Section 11(2)
High Courts09 Dec 2019Dismissed
Sona Devi And Ors Vs Eastern Coalfields Limited
Jharkhand High Court · (2019) 12 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 144Indian Penal Code, 1860 — Section 100, 188Evidence Act, 1872 — Section 74, 76, 79
High Courts06 Dec 2019Dismissed
Divisional Manager Vs Kuldip Singh And Ors
Jharkhand High Court · (2019) 12 JH CK 0104
Motor Vehicles Act, 1988 — Section 149(2), 166Indian Penal Code, 1860 — Section 279, 304A
High Courts06 Dec 2019Allowed
Subhas Singh Chaudhary Vs Sarita Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0103
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 149(2)
High Courts06 Dec 2019Allowed
Mina Devi Vs Arbinda Das And Ors
Jharkhand High Court · (2019) 12 JH CK 0102
Motor Vehicles Act, 1988 — Section 140, 163, 163A(3), 166, 168Income Tax Act, 1961 — Section 48
High Courts06 Dec 2019Disposed Of
Deodhari Gope And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0101