High Courts10 Dec 2019Allowed
Karam Singh Munda Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0137
Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 10 of 71
High Courts10 Dec 2019Allowed
Ghanshyam Tudu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0136
Indian Penal Code, 1860 — Section 7A, 302, 328Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1972 — Section 106
High Courts10 Dec 2019Allowed
Ram Swaroop Nand Tiwary @ Budhu Nand Tiwary Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0135
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts10 Dec 2019Dismissed
State Of Jharkhand Vs Ranjeet Das And Ors
Jharkhand High Court · (2019) 12 JH CK 0134
Constitution Of India, 1950 — Article 14
High Courts10 Dec 2019Disposed Of
Shalimar Iron and Steel Private Limited Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0013
High Courts09 Dec 2019
Shiekh Mohammad Rahim And Ors Vs Union Of India
Jharkhand High Court · (2019) 12 JH CK 0133
Railways Act, 1989 — Section 2(34), 124ARailway Protection Force Act, 1957 — Section 2(1)
High Courts09 Dec 2019Disposed Of
United India Insurance Company Ltd Vs Talamai Kisku And Ors
Jharkhand High Court · (2019) 12 JH CK 0132
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Dec 2019Dismissed
M/s Hindustan Auto Agency Vs Tuntun Prasad
Jharkhand High Court · (2019) 12 JH CK 0131
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts09 Dec 2019
Branch Manager, Reliance General Insurance Company Limited Vs Sudha Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0130
Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2019
Bajaj Allianz General Insurance Company Limited Vs Raj Kishor Mahato And Ors
Jharkhand High Court · (2019) 12 JH CK 0129
Motor Vehicles Act, 1988 — Section 166, 169, 169(2)
High Courts09 Dec 2019Dismissed
Ashok Kumar Pandit Vs Jyotsana Paul And Ors
Jharkhand High Court · (2019) 12 JH CK 0128
Motor Vehicles Act, 1988 — Section 140Indian Penal Code, 1860 — Section 279, 304A
High Courts09 Dec 2019
National Insurance Company Limited Vs Meera Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0127
Motor Vehicles Act, 1988 — Section 149(2)Bihar/Jharkhand Motor Vehicles Rules, 1992 — Rule 6(viii), 21, 23
High Courts09 Dec 2019Dismissed
Divisional Manager, Bajaj Allianz General Insurance Co. Ltd Vs Bandhna Barayak And Ors
Jharkhand High Court · (2019) 12 JH CK 0126
Motor Vehicles Act, 1988 — Section 147(b)(i), 149(2), 166Indian Penal Code, 1860 — Section 279, 304A
High Courts09 Dec 2019Dismissed
Sohan Lal Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0125
Indian Forest Act, 1927 — Section 29Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Dismissed
Gagan Saluja And Ors Vs Annapurna Devi And Ors
Jharkhand High Court · (2019) 12 JH CK 0124
Code Of Civil Procedure, 1908 — Section 30, Order 16 Rule 5, Order 11 Rule 14
High Courts09 Dec 2019Disposed Of
Haripada Rout Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0123
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1(c), Order 39 Rule 2
High Courts09 Dec 2019Dismissed
Birendra Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0122
Code Of Criminal Procedure, 1973 — Section 245(1), 245(2)Indian Penal Code, 1860 — Section 379, 427, 447Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019
Abhimanyu Bhardwaj Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0121
Indian Penal Code, 1860 — Section 34, 323, 338, 341, 354A, 504Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 164, 190, 204
High Courts09 Dec 2019
Nishit Kumar Misra @ Nishit Kumar Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0120
Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471
High Courts09 Dec 2019
Avinash Kumar Bajpeyee Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0119
Indian Penal Code, 1860 — Section 34, 323, 406, 420, 498ACode Of Criminal Procedure, 1973 — Section 438(2)