COURT ARCHIVE

Jharkhand High Court judgments, 2018

903 judgments · page 2 of 46

High Courts18 Dec 2018Allowed

Budhan Bhuian And Ors Vs State of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0101

Indian Penal Code, 1860 — Section 147, 302, 307, 323, 324, 341, 342, 379, 395, 396, 397Code of Criminal Procedure, 1973 — Section 313

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High Courts18 Dec 2018Dismissed

Nabi Sheikh And Ors Vs State of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0100

Indian Penal Code, 1860 — Section 395, 397

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High Courts17 Dec 2018Disposed Off

Sangeeta Toppo Vs State of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0099

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High Courts17 Dec 2018Dismissed

Habib Ansari And Ors Vs Jasim Ansari And Ors

Jharkhand High Court · (2018) 12 JH CK 0098

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High Courts17 Dec 2018Allowed

Rajendra Bind Vs State of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0097

Indian Penal Code, 1860 — Section 34, 302, 323, 341Code of Criminal Procedure, 1973 — Section 313

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High Courts17 Dec 2018Allowed

Munia Khatoon Vs State of Bihar

Jharkhand High Court · (2018) 12 JH CK 0096

Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313

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High Courts17 Dec 2018Dismissed

Manjita Kaur @ Manjita Singh Vs Amardeep Kumar

Jharkhand High Court · (2018) 12 JH CK 0095

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High Courts15 Dec 2018Disposed Off

Rahul Raman Vs State of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0094

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High Courts15 Dec 2018Disposed Off

Satyendra Kumar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0065

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High Courts14 Dec 2018Dismissed

Ajay Kumar Singh Vs Union Of India And Ors And Ors

Jharkhand High Court · (2018) 12 JH CK 0035

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High Courts14 Dec 2018Disposed Off

Pradhan Bobonga Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0034

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High Courts14 Dec 2018Dismissed

Jharkhand State Probation (Gazetted) Services Association And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0033

Bihar Probation of Offenders Rules, 1959 — Rule 3

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High Courts14 Dec 2018Dismissed

Anita Kumari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0032

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High Courts14 Dec 2018Dismissed

Kumar Manoj And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0031

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High Courts14 Dec 2018Dismissed

Nanhak Sao Vs State Of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0030

Indian Penal Code, 1860 — Section 306, 354, 376, 511

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High Courts13 Dec 2018Allowed

Rekha Pandey Vs Coal India Limited And Ors

Jharkhand High Court · (2018) 12 JH CK 0029

Constitution of India, 1950 — Article 14, 21, 300A

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High Courts12 Dec 2018

Jagdish Yadav Vs State Of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0028

Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 164, 357A

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High Courts11 Dec 2018Dismissed

Daso Marandi Vs State Of Jharkhand

Jharkhand High Court · (2018) 12 JH CK 0027

Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 307, 323, 324, 341Code of Criminal Procedure, 1973 — Section 144, 145, 313

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High Courts10 Dec 2018Allowed

Triveni Singh, Son Of Late Ram Chandra Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0026

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High Courts10 Dec 2018Dismissed

Samim Ansari, Son Of Karimddin Mian Vs State Of Jharkhand And Ors

Jharkhand High Court · (2018) 12 JH CK 0025

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