High Courts10 Dec 2018Dismissed
Gopal Chandra Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0024
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 3 of 46
High Courts10 Dec 2018Allowed
Sarabjeet Narayan Jha, Son Of Dwarika Nath Vs State Of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0023
High Courts10 Dec 2018Disposed Off
Ram Swaroop Paswan And Ors Vs Jharkhand State Electricity Board And Ors
Jharkhand High Court · (2018) 12 JH CK 0022
High Courts10 Dec 2018Dismissed
Samru Swasi Vs State Of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0021
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 313, 357A
High Courts08 Dec 2018Allowed
Madho Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0020
Indian Penal Code, 1860 — Section 34, 302
High Courts08 Dec 2018Dismissed
Wakil Hansda Vs State Of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0019
Indian Penal Code, 1860 — Section 302, 304Code of Criminal Procedure, 1973 — Section 313, 357A
High Courts07 Dec 2018Dismissed
Rajendra Singh Vs Bharat Coking Coal Ltd and Ors
Jharkhand High Court · (2018) 12 JH CK 0001
Industrial Disputes Act, 1947 — Section 2(s)Constitution of India, 1950 — Article 226
High Courts29 Nov 2018Dismissed
Najma Khatoon, wife of Late Zamiruddin Khan Vs State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0014
High Courts28 Nov 2018Allowed
Barega Bage @ Berga Bage, S/o Late Mando Bage Vs State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0013
Indian Penal Code, 1860 — Section 34, 154, 161, 165A, 302, 342Code of Criminal Procedure, 1973 — Section 313
High Courts27 Nov 2018Dismissed
Tileshwari Prajapati, W/o Arun Kumar Mahto Vs State of Jharkhand and ors
Jharkhand High Court · (2018) 11 JH CK 0012
High Courts27 Nov 2018Disposed Off
Yunus son of late Azmat Ali and ors Vs State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0011
High Courts27 Nov 2018Dismissed
Kashi Nath Verma, Son of Late Churo Mahto and ors Vs State of Jharkhand and ors
Jharkhand High Court · (2018) 11 JH CK 0010
Constitution of India, 1950 — Article 14, 16, 226
High Courts05 Nov 2018Dismissed
Hira Lal Ram, Son of Late Sheo Balak Ram @APPELLANT@Hash State of Jharkhand and ors
Jharkhand High Court · (2018) 11 JH CK 0009
High Courts05 Nov 2018Dismissed
Ranjay Kumar Singh @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0008
High Courts05 Nov 2018Dismissed
Akhil Jharkhand Prathmik Shikshak Sangh @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0007
Bihar State Employees (House Rent Allowance) Rules, 1980 — Section 4(b)(ii)Constitution of India, 1950 — Article 226, 309
High Courts05 Nov 2018Dismissed
Hashim Babu Ansari @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0006
High Courts05 Nov 2018Disposed Off
Santosh Kumar Singh @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0004
Bihar Home Guard Act, 1947 — Section 33Constitution of India, 1950 — Article 14, 226
High Courts05 Nov 2018Dismissed
Surja Kujur @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0003
Constitution of India, 1950 — Article 14, 226
High Courts05 Nov 2018Dismissed
Som Nath Malhotra @APPELLANT@Hash Union of India
Jharkhand High Court · (2018) 11 JH CK 0002
Constitution of India, 1950 — Article 14, 226
High Courts01 Nov 2018Allowed
Dhruva Prasad Ojha @APPELLANT@Hash State of Jharkhand
Jharkhand High Court · (2018) 11 JH CK 0001
Code of Criminal Procedure, 1973 — Section 197, 227, 235(2), 319, 319(1), 353, 482Indian Penal Code, 1860 — Section 120B, 201, 409, 418, 420, 465, 467, 468, 471, 477A, 511Prevention of Corruption Act, 1988 &mdaqsh; Section 13(1)(c)(d), 13(2), 19