COURT ARCHIVE

Jharkhand High Court judgments, 2018

903 judgments · page 5 of 46

High Courts28 Sept 2018Disposed Off

Dr. Arvind Kumar Vs State of Jharkhand

Jharkhand High Court · (2018) 09 JH CK 0020

Rajendra Institute of Medical Science Act, 2002 — Section 7, 29Constitution of India, 1950 — Section 226Constitution of India, 1950 — Article 14, 16