High Courts31 Aug 2018Disposed Off
Budhani Devi Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0078
Indian Penal Code, 1860 — Section 34, 302, 307, 326Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 7 of 46
High Courts31 Aug 2018Allowed
Jeoti Tirkey Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0077
Hindi Examination Rule, 1968 — Rule 7Constitution of India, 1950 — Article 14, 226, 300A
High Courts31 Aug 2018Dismissed
Ranjit Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0076
Constitution of India, 1950 — Article 226
High Courts30 Aug 2018Dismissed
Md. Nashir Vs Md. Manjoor
Jharkhand High Court · (2018) 08 JH CK 0075
High Courts28 Aug 2018
Raj Kumarr Yadav, Manjit Jee Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0069
Indian Penal Code, 1860 — Section 120B, 201, 302, 364, 364(A)Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 313
High Courts28 Aug 2018Allowed
Md. Irfan, Dablu Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0068
Indian Penal Code, 1860 — Section 34, 120B, 302Code of Criminal Procedure, 1973 — Section 164, 313, 319
High Courts25 Aug 2018Allowed
Jainul Sheikh Vs State of Bihar
Jharkhand High Court · (2018) 08 JH CK 0067
Indian Penal Code, 1860 — Section 34, 307, 324, 326Indian Penal Code, 1860 — Section 313
High Courts25 Aug 2018Disposed Off
Gopal Krishna Patar, Raja Peter Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0066
Indian Penal Code, 1860 — Section 34, 120(B), 302, 379Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 164, 319
High Courts24 Aug 2018Allowed
Ashwini Kumar Tripathy Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0071
Bihar College Service Commission Act, 1976 — Section 9, 10, 11Jharkhand State University Act, 2000 — Section 35
High Courts24 Aug 2018Dismissed
Panchdeo Singh Vs Bharat Cocking Coal Limited (B.C.C.L)
Jharkhand High Court · (2018) 08 JH CK 0070
High Courts20 Aug 2018Dismissed
Gopal Singh Vs Dhaneshwar Sao
Jharkhand High Court · (2018) 08 JH CK 0074
Code of Criminal Procedure, 1973 — Section 144, 200, 202, 313, 378(4), 482Indian Penal Code, 1860 — Section 147, 148, 441, 448Limitation Act, 1963 — Section 5
High Courts20 Aug 2018Allowed
Ram Naresh Sao Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0073
Indian Penal Code, 1860 — Section 34, 201, 302, 307, 323, 324, 326, 341, 364, 379, 380, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Aug 2018Dismissed
Rajiv Kumar Singh Vs Swarn Lata Devi
Jharkhand High Court · (2018) 08 JH CK 0072
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ia)(ib), 23Family Courts Act, 1984 — Section 7
High Courts16 Aug 2018Allowed
Prabhakar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0043
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Aug 2018Dismissed
Kistu Besra Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0042
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts16 Aug 2018Allowed
Suman Kujur Vs Anna Agnes Sundari Toppo
Jharkhand High Court · (2018) 08 JH CK 0041
Indian Divorce Act, 1869 — Section 18, 36, 37, 40Hindu Marriage Act, 1955 — Section 25Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(5)
High Courts14 Aug 2018Disposed Off
Sumitra Devi Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0060
Bihar Jail Manual — Rule 272Constitution of India, 1950 — Article 311(2)
High Courts14 Aug 2018Disposed Off
Vishnu Prasad Pandey Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0059
High Courts14 Aug 2018Disposed Off
Manoj Kumar Vs Jharkhand State Electricity Board
Jharkhand High Court · (2018) 08 JH CK 0058
High Courts14 Aug 2018Disposed Off
Subhadra Jha Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0057
Constitution of India, 1950 — Article 14, 16, 226