High Courts14 Aug 2018Dismissed
Shankar Uraon Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0056
Constitution of India, 1950 — Article 14, 21, 300A
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 8 of 46
High Courts14 Aug 2018Dismissed
Bijay Dehri Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0047
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313, 357A
High Courts14 Aug 2018Disposed Off
Robin Mohali Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0046
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Aug 2018Dismissed
Jiblal Sharma Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0045
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Aug 2018Allowed
Tapendra Kumar Singh, Laddu Singh Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0044
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Aug 2018Dismissed
Susil Kumar Sen Vs Steel Authority of India Limited
Jharkhand High Court · (2018) 08 JH CK 0065
Indian Penal Code, 1860 — Section 379, 386Probation of Offenders Act, 1958 — Section 3, 12Constitution of India, 1950 — Article 226
High Courts13 Aug 2018Allowed
Chandra Bhushan Pathak Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0064
High Courts13 Aug 2018Allowed
Ram Prasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0063
Constitution of India, 1950 — Article 226
High Courts13 Aug 2018Disposed Off
Ramesh Chandra Behra Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0062
High Courts13 Aug 2018Allowed
Syed Mian Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0061
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 342, 380, 427, 436, 452Arms Act, 1959 — Section 27Explosive Substances Act, 1883 — Section 3, 4
High Courts13 Aug 2018Disposed Off
Ram Nakshatra Singh Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0040
Jharkhand Service Code — Rule 236
High Courts13 Aug 2018Disposed Off
Devendra Prasad Singh Vs Jharkhand State Mineral Development Corporation Limited
Jharkhand High Court · (2018) 08 JH CK 0039
Constitution of India, 1950 — Article 226
High Courts13 Aug 2018Dismissed
Md. Mozaumel Haque Vs National Thermal Power Corporation Ltd.
Jharkhand High Court · (2018) 08 JH CK 0038
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts13 Aug 2018Dismissed
Bharat Gorai Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0037
Code Of Criminal Procedure, 1973 — Section 202, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139Indian Penal Code, 1860 — Section 406, 420
High Courts09 Aug 2018Allowed
Ishwar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0035
Indian Penal Code, 1860 — Section 34, 109, 323, 376, 376(1)
High Courts09 Aug 2018Allowed
Govind Sah, Durga Sah Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0034
Code Of Criminal Procedure, 1973 — Section 313, 394, 428Indian Penal Code, 1860 — Section 34, 304BIndian Evidence Act, 1872 — Section 113B
High Courts08 Aug 2018Dismissed
G.E.L. Church Mecon Mandali Vs Jowana Minz, Jowan Mitra
Jharkhand High Court · (2018) 08 JH CK 0033
Code of Civil Procedure, 1908 — Order 7 Rule 14(3), Order 6 Rule 17
High Courts08 Aug 2018Dismissed
Mayank Giri Vs Divya Giri, Divya Chowdhry
Jharkhand High Court · (2018) 08 JH CK 0032
Code Of Criminal Procedure, 1973 — Section 164, 216Indian Penal Code, 1860 — Section 34, 363, 366A, 376Hindu Marriage Act, 1955 — Section 5, 5(iii), 11, 12, 23A
High Courts08 Aug 2018Dismissed
Mantu Mallick Vs Lakhi Mallick
Jharkhand High Court · (2018) 08 JH CK 0031
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 25(2)
High Courts08 Aug 2018Dismissed
Hari Shankar Dehuri Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0030
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 357A