High Courts08 Aug 2018Allowed
Thakur Mahto Vs Chimni Mahatwain
Jharkhand High Court · (2018) 08 JH CK 0029
Code of Civil Procedure, 1908 — Order 1 Rule 10(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 9 of 46
High Courts08 Aug 2018Dismissed
Raj Kumar Paswan Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0028
Bihar Industries Cadre Rules, 1987 — Rule 11, 11( c), 15Constitution of India, 1950 — Article 226, 309
High Courts08 Aug 2018Dismissed
Bihari Lal Pandit Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0027
Constitution of India, 1950 — Article 14, 16, 226
High Courts08 Aug 2018Allowed
Mandodari Devi Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0026
Persons with Disabilities (Equal Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts08 Aug 2018Allowed
Ram Charitra Sharma Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0025
Constitution of India, 1950 — Article 14, 226
High Courts08 Aug 2018Dismissed
Atik Chandra Pramanik Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0024
Constitution of India, 1950 — Article 14, 16, 226
High Courts08 Aug 2018Dismissed
Punwasi Chouhan Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2018) 08 JH CK 0023
High Courts08 Aug 2018Dismissed
Pandawa Devi Vs Central Coalfields Ltd.
Jharkhand High Court · (2018) 08 JH CK 0022
High Court of Jharkhand Rules, 2001 — Rule 84(k)
High Courts07 Aug 2018Allowed
B.K. Banerjee Vs Sumita Banerjee
Jharkhand High Court · (2018) 08 JH CK 0021
Hindu Marriage Act, 1955 — Section 13(1)(ib)Indian Penal Code, 1860 — Section 385, 498A, 504
High Courts07 Aug 2018Allowed
Ajaib Singh Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0020
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 498ACode Of Criminal Procedure, 1973 — Section 313, 319
High Courts07 Aug 2018Allowed
Meghrai Hansda Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0019
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 53A, 313
High Courts07 Aug 2018Dismissed
Raghubir Sao Vs Keshwar Sao
Jharkhand High Court · (2018) 08 JH CK 0018
Chotanagpur Tenancy Act, 1908 — Section 91Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1), Order 7 Rule 14(1), Order 7 Rule 14(2), Order 7 Rule 14(3)
High Courts07 Aug 2018Dismissed
Nepal Chandra Pramanik Vs Dipti Mukherjee
Jharkhand High Court · (2018) 08 JH CK 0017
Code of Civil Procedure, 1908 — Order 7 Rule 11(d), Order 6 Rule 17, Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts06 Aug 2018Dismissed
Reena Devi, Rani Devi Vs Ravi Prakash Singh
Jharkhand High Court · (2018) 08 JH CK 0016
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts06 Aug 2018Disposed Off
M/s. Shakambri Industries Private Limited Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0015
Public Demand Recovery Act, 1914 — Section 3(6), 60
High Courts06 Aug 2018Dismissed
Deepak Tarway Vs Radhwa Devi
Jharkhand High Court · (2018) 08 JH CK 0014
Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1), Order 7 Rule 14, Order 7 Rule 14(1), rder 7 Rule 14(3)
High Courts06 Aug 2018Allowed
Jhirgi Devi Vs Central Coalfields Ltd.
Jharkhand High Court · (2018) 08 JH CK 0013
High Courts06 Aug 2018Dismissed
Shiv Ratan Prasad Gupta, Shiv Ratan Prasad Gupta Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 144, 313, 378(4)Indian Penal Code, 1860 — Section 448
High Courts04 Aug 2018Allowed
Krishna Oraon Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Prevention of Witch Practices Act, 1999 — Section 3, 4
High Courts04 Aug 2018Dismissed
Rabul Ansari Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0010
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 341, 342Code Of Criminal Procedure, 1973 — Section 164, 313, 357A