High Courts31 Jul 2018Dismissed
Sitaram Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0086
Code of Civil Procedure, 1908 — Order 47 Rule 1
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 11 of 46
High Courts31 Jul 2018Dismissed
Albert Kujur Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0085
Code Of Criminal Procedure, 1973 — Section 313, 394, 428Indian Penal Code, 1860 — Section 395, 412Indian Evidence Act, 1872 — Section 138, 146
High Courts31 Jul 2018Allowed
Bishnu Bhakat Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0084
Indian Penal Code, 1860 — Section 376, 498ACode Of Criminal Procedure, 1973 — Section 200, 313
High Courts31 Jul 2018Dismissed
Vishwanath Vs union of India
Jharkhand High Court · (2018) 07 JH CK 0083
High Courts31 Jul 2018Disposed Off
Rita D’Souza Vs Jay Mangal Kumar
Jharkhand High Court · (2018) 07 JH CK 0082
Code of Civil Procedure, 1908 — Section 2(2), 96, 96(3), 146Code of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 23 Rule 2, Order 23 Rule 3A, Order 22 Rule 10
High Courts31 Jul 2018Allowed
Surendra Kumar Prasad Vs Jharkhand Gramin Bank
Jharkhand High Court · (2018) 07 JH CK 0081
High Courts31 Jul 2018Dismissed
Laxman Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0080
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138, 139
High Courts30 Jul 2018Dismissed
Ram Prasad Rai Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0079
Indian Penal Code, 1860 — Section 302, 304, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts30 Jul 2018Dismissed
Saiyad Raju Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0078
Indian Penal Code, 1860 — Section 354, 376, 454, 511Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts28 Jul 2018Allowed
Upendra Yadav Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 364, 364(A), 365, 367Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts27 Jul 2018Allowed
Sikandar Badhai, Sikandar Sharma Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0076
Indian Penal Code, 1860 — Section 376
High Courts27 Jul 2018Disposed Off
Ashok Kumar Pandey Vs CMD-cum Chairma
Jharkhand High Court · (2018) 07 JH CK 0075
High Courts27 Jul 2018Dismissed
Kailash Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0074
Jharkhand Building(Lease, Rent and Eviction) Control Act, 2000 — Section 2(f), 11(c ), 14(4)Hindu Adoptions and Maintenance Act, 1956 — Section 3Hindu Marriage Act, 1955 — Section 24, 25(2)
High Courts26 Jul 2018Dismissed
Mousumi Mukherjee Vs M/s Bharat Coking Coal Ltd
Jharkhand High Court · (2018) 07 JH CK 0073
High Courts26 Jul 2018Allowed
Sanjay Das, Sanjay Kumar Verma Vs Geeta Devi, Sangita Devi
Jharkhand High Court · (2018) 07 JH CK 0072
Indian Evidence Act, 1872 — Section 112Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts26 Jul 2018Dismissed
Subhash Chandra Sahu Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0071
Constitution of India, 1950 — Article 226
High Courts26 Jul 2018Allowed
Ghasi Ram Munda Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2018) 07 JH CK 0070
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Jul 2018Dismissed
Phulangi Yadav Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0069
Code Of Criminal Procedure, 1973 — Section 164, 397, 401Indian Penal Code, 1860 — Section 34, 302
High Courts25 Jul 2018Dismissed
Samu Tirkey Vs Chandrakala Tirkey
Jharkhand High Court · (2018) 07 JH CK 0068
Hindu Marriage Act, 1955 — Section 2(2), 5
High Courts25 Jul 2018Disposed Off
Ishta Narayan Mishra Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0067
Negotiable Instruments Act, 1881 — Section 138