High Courts03 Aug 2018Dismissed
Mansingh Marandi Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0009
Indian Penal Code, 1860 — Section 146, 147, 148, 149, 307, 323, 324, 337Code Of Criminal Procedure, 1973 — Section 313, 428
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 10 of 46
High Courts03 Aug 2018Disposed Off
M/s Maa Tara Ispat Industries Pvt. Ltd Vs Jharkhand Urja Vikas Nigam Limited
Jharkhand High Court · (2018) 08 JH CK 0008
Indian Electricity Act, 2003 — Section 126, 127, 135, 135(1A)
High Courts03 Aug 2018Disposed Off
Anupam Engineers Vs Heavy Engineering Corporation
Jharkhand High Court · (2018) 08 JH CK 0007
Arbitration and Conciliation Act, 1996 — Section 12, 29A
High Courts02 Aug 2018Dismissed
Leena Sinha Vs Dr Siddharth Sinha
Jharkhand High Court · (2018) 08 JH CK 0006
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13(1)(ib), 25
High Courts02 Aug 2018Dismissed
Girja Rai Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2018) 08 JH CK 0005
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2018Dismissed
Ranjit Singh, Raju Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0004
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2018Allowed
Sahman Mian Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0003
Indian Penal Code, 1860 — Section 34, 376, 451, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2018Allowed
Mokhtar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0002
Indian Penal Code, 1860 — Section 395, 412Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts02 Aug 2018Dismissed
Uma Devi Vs Raghubir Singh
Jharkhand High Court · (2018) 08 JH CK 0001
Code of Civil Procedure, 1908 — Order 16 Rule 1, Order 16 Rule 1(3)
High Courts01 Aug 2018Allowed
Suleman Miya Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0055
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Aug 2018Dismissed
Dr. Dhanakar Thakur Vs MECON Limited
Jharkhand High Court · (2018) 08 JH CK 0054
High Courts01 Aug 2018Allowed
Dinu Hembram Vs State Of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0053
Indian Penal Code, 1860 — Section 34, 109, 302, 325Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts01 Aug 2018Allowed
Panu Tuddu Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0052
Indian Penal Code, 1860 — Section 34, 109, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Aug 2018
Girendra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0051
Indian Penal Code, 1860 — Section 201, 304B, 498ADowry Prohibition Act, 1961 — Section 2, 3, 4Code Of Criminal Procedure, 1973 — Section 162, 313, 428
High Courts01 Aug 2018Allowed
Anand Mohan Ghosh Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0050
High Courts01 Aug 2018Allowed
Manoj Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2018) 08 JH CK 0049
Primary School Teachers Appointment Rules, 2012 — Rule 4(kha)(i)Constitution of India, 1950 — Article 14, 16
High Courts01 Aug 2018Disposed Off
Chhedi Mahto Vs State of Jharkhand And Others
Jharkhand High Court · (2018) 08 JH CK 0048
Constitution of India, 1950 — Article 300A
High Courts31 Jul 2018Dismissed
Balmukund Linda Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0089
Constitution of India, 1950 — Article 51A(j)
High Courts31 Jul 2018Dismissed
Chanchal Kumar Mistry Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0088
High Courts31 Jul 2018Allowed
Suresh Pandey Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0087
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 337, 427, 448Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 133, 313