High Courts25 Jul 2018Dismissed
Fatik Kanti Gon Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0066
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 125, 315
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 12 of 46
High Courts25 Jul 2018Dismissed
Sharda Devi Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0065
Constitution of India, 1950 — Article 226
High Courts25 Jul 2018Dismissed
Megh nath Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0064
High Courts25 Jul 2018Allowed
Om Prakash Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0063
Bihar Service Code — Rule 89Jharkhand Financial Rules — Rule 74, 77Jharkhand Service Code — Section 58, 85
High Courts25 Jul 2018Allowed
Girjesh Kumar Sinha Vs Jharkhand Gramin Bank
Jharkhand High Court · (2018) 07 JH CK 0062
Jharkhand Gramin Bank (Officers And Employees) Service Regulations, 2010 — Rule 45, 45(1), 46
High Courts25 Jul 2018Allowed
Praveen Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0061
High Courts25 Jul 2018Allowed
Manjula Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0060
High Courts25 Jul 2018Dismissed
Dr. Shailendra Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0059
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Jul 2018Allowed
Sulami Soy Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0058
Constitution of India, 1950 — Article 14, 21, 226
High Courts25 Jul 2018Dismissed
Niraj Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0057
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Jul 2018Allowed
Ranjeet Das And Others Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0056
Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 2018Disposed Off
Md. Danish Eqbal Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0055
Constitution of India, 1950 — Article 226
High Courts25 Jul 2018Dismissed
Cecil Kandulna Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0054
Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Jul 2018Allowed
Food Corporation of India Vs M/s Rajhans Transport
Jharkhand High Court · (2018) 07 JH CK 0053
High Courts24 Jul 2018Disposed Off
Prabhat Lal Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0052
Negotiable Instruments Act, 1881 — Section 138
High Courts24 Jul 2018Dismissed
Ashwani Kumar Paul, Goda Vs Kamta Prasad
Jharkhand High Court · (2018) 07 JH CK 0051
Indian Evidence Act, 1872 — Section 116Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 — Section 2(g)
High Courts24 Jul 2018Allowed
Radhey Modi Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0050
Indian Penal Code, 1860 — Section 34, 120(B), 363, 363(A), 371Code Of Criminal Procedure, 1973 — Section 156(3), 313
High Courts24 Jul 2018Allowed
Bablu Mallik Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0049
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2018Allowed
Viresh D Doshi Vs Badal Mirdha
Jharkhand High Court · (2018) 07 JH CK 0048
Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts24 Jul 2018Dismissed
Pankaj Kumar Choudhary Vs Central Coal Fields Ltd.
Jharkhand High Court · (2018) 07 JH CK 0047
Constitution of India, 1950 — Article 14, 16