High Courts17 Jul 2018Allowed
Pushpalata Vs Smt. Sneh Lata Goel
Jharkhand High Court · (2018) 07 JH CK 0143
Code of Civil Procedure, 1908 — Section 47, Order 7 Rule 11, Order 7 Rule 13
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 14 of 46
High Courts17 Jul 2018Disposed Off
Sudha Devi Vs Jharkhand State Electricity Board
Jharkhand High Court · (2018) 07 JH CK 0142
Code Of Criminal Procedure, 1973 — Section 174
High Courts17 Jul 2018Dismissed
M/s Ganpati Food Product Ltd. Vs Jharkhand Urja Vikas Nigam Limited
Jharkhand High Court · (2018) 07 JH CK 0141
High Courts16 Jul 2018Dismissed
Nisha Rashmi Vs Kamlesh Pandey
Jharkhand High Court · (2018) 07 JH CK 0121
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Jul 2018Disposed Off
Ganju Rajwar, Kashinath Rajwar Vs Union of India
Jharkhand High Court · (2018) 07 JH CK 0120
High Courts16 Jul 2018Dismissed
Uday Bhan Singh Vs Asim Kumar Singh
Jharkhand High Court · (2018) 07 JH CK 0119
Code of Civil Procedure, 1908 — Section 11, Order 23 Rule 3A, Order 7 Rule 11
High Courts14 Jul 2018Allowed
Ajit Kharia Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0118
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts13 Jul 2018Dismissed
Manoj Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0117
Constitution of India, 1950 — Article 226
High Courts13 Jul 2018Dismissed
Ranjan Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0116
High Courts13 Jul 2018Dismissed
Dr. Vijay Kumar, Vijay Kumar Vs Smt. Nilu Kumari
Jharkhand High Court · (2018) 07 JH CK 0115
Hindu Marriage Act, 1955 — Section 24, 25(2)Hindu Adoptions and Maintenance Act, 1956 — Section 3
High Courts13 Jul 2018Dismissed
Basiruddin Ansari, Ledo Mian Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0114
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 307, 323, 324, 341, 380, 427, 452, 504Scheduled Castes and Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x), 3(1)(x)Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jul 2018Allowed
Aafindra Mahto Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0150
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 162, 313
High Courts12 Jul 2018Dismissed
Bablu Soni Vs Soni Devi
Jharkhand High Court · (2018) 07 JH CK 0113
Hindu Marriage Act, 1955 — Section 13(1)(i)(ia)
High Courts12 Jul 2018Disposed Off
Jitendra Kumar Sharma Vs Anita Devi
Jharkhand High Court · (2018) 07 JH CK 0112
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Jul 2018Dismissed
Mikhail Soreng, Mikhail Kharia Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0111
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts12 Jul 2018Dismissed
Charka Sao Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0110
Indian Penal Code, 1860 — Section 395, 412Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts12 Jul 2018Allowed
Budhu Oraon Vs Central Coal Fields Limited
Jharkhand High Court · (2018) 07 JH CK 0109
High Courts12 Jul 2018Allowed
Bibhuti Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0108
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts11 Jul 2018Allowed
Shaktipada Mahato Vs Smt. Chandana Mahato
Jharkhand High Court · (2018) 07 JH CK 0107
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Indian Penal Code, 1860 — Section 34, 323, 342, 498A
High Courts11 Jul 2018Allowed
Nanhu Mahto Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0106
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 313