High Courts24 Jul 2018Dismissed
Rajendra Thakur Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0046
Indian Penal Code, 1860 — Section 34, 307, 320, 323, 325, 341Probation of Offenders Act, 1958 — Section 3
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 13 of 46
High Courts23 Jul 2018Dismissed
Mantu Mahto Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0045
Indian Penal Code, 1860 — Section 34, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 53(A), 161, 313, 428
High Courts23 Jul 2018Partly Allowed
Akhilesh Jha Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0044
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 383, 386, 506Code Of Criminal Procedure, 1973 — Section 299, 313
High Courts23 Jul 2018Disposed Off
Smt. Tunu Devi (Mahato) Vs Smt. Kunti Devi
Jharkhand High Court · (2018) 07 JH CK 0043
Code of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 23 Rule 1A, Order 23 Rule 3
High Courts23 Jul 2018Dismissed
Puja Rajak Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0042
High Courts23 Jul 2018Allowed
Sukhendu Bikash Bhattacharjee Vs Bihar State Electricity Board
Jharkhand High Court · (2018) 07 JH CK 0041
High Courts23 Jul 2018Disposed Off
Sunil Kumar Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0040
High Courts20 Jul 2018Allowed
Sunil David Kachhap Vs Beronika Lalundia
Jharkhand High Court · (2018) 07 JH CK 0039
Chotanagpur Tenancy Act, 1908 — Section 46Bihar Building (Lease, Rent and Eviction) Control Act, 1982 — Section 15Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4
High Courts19 Jul 2018Disposed Off
Badri Modi Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0149
High Courts19 Jul 2018Allowed
Rajendra Mishra Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0038
Health, Medical Education And Family Welfare Para-Medics Regular Appointment Rules, 2014 — Rule (iv)
High Courts18 Jul 2018Allowed
Union of India Vs Bhim Ram
Jharkhand High Court · (2018) 07 JH CK 0148
Central Civil Services (Pension) Rules 1972 — Rule 49P&T Extra Departmental Agents (Conduct And Service) Rules, 1964 — Rule 4Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Section 6
High Courts18 Jul 2018Dismissed
State of Jharkhand Vs Ramesh Dutt Pathak
Jharkhand High Court · (2018) 07 JH CK 0145
Code of Civil Procedure, 1908 — Order 8 Rule 1
High Courts18 Jul 2018Dismissed
Sitaram Tudu Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0037
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 357A
High Courts18 Jul 2018Dismissed
Dilpi Devi Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0036
Indian Penal Code, 1860 — Section 34, 323, 325, 341
High Courts18 Jul 2018Allowed
Ved Prakash Bhagat Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0035
Compassionate Appointment Rules, 2015 — Rule 6
High Courts18 Jul 2018Allowed
Jitendra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0034
Constitution of India, 1950 — Article 226
High Courts18 Jul 2018Dismissed
Sidheshwar Rai Vs Sambhu Rai
Jharkhand High Court · (2018) 07 JH CK 0033
High Courts17 Jul 2018Dismissed
Ranjeet Kumar Singh Vs Smt. Kalyani Devi
Jharkhand High Court · (2018) 07 JH CK 0147
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 494, 498, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Jul 2018Dismissed
Alok Kumar Ram Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0146
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Jul 2018Dismissed
Umesh Prasad Verma Vs State of Jharkhand
Jharkhand High Court · (2018) 07 JH CK 0144