High Courts10 Dec 2020Disposed Of
SREI Equipment Finance Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0056
Indian Penal Code, 1860 — Section 34, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 6 of 82
High Courts10 Dec 2020
Ajit Singh @ Ajit Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0055
Indian Penal Code, 1860 — Section 34, 304B
High Courts10 Dec 2020
Deepak Verma Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0054
Indian Penal Code, 1860 — Section 376 (A), 376(B)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Dec 2020
Vishnu Munda @ Surju @ Sukhram Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0053
Indian Penal Code, 1860 — Section 147, 148, 149, 302Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17
High Courts10 Dec 2020
Dharmendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0052
Indian Penal Code, 1860 — Section 34, 201, 302, 307, 342, 504, 506
High Courts10 Dec 2020Allowed
Raja Ansari @ Bathkara @ Md. Thair Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0051
Indian Penal Code, 1860 — Section 354, 452, 511Protection Of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts10 Dec 2020Allowed
Sujata Patro Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0050
Indian Penal Code, 1860 — Section 201, 302
High Courts10 Dec 2020Allowed
Madan Baraik Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0049
Indian Penal Code, 1860 — Section 306
High Courts10 Dec 2020Allowed
Mohan Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0048
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Dec 2020Allowed
Gopal Sah Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0047
Indian Penal Code, 1860 — Section 34, 306
High Courts10 Dec 2020Allowed
Seraj Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0046
Indian Penal Code, 1860 — Section 341, 354(A), 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Dec 2020Allowed
Isar Ahmad @ Tushar Ahmad @ Mithu Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0045
Indian Penal Code, 1860 — Section 376, 376(2)(n)
High Courts10 Dec 2020Allowed
Salamtulla Ansari @ Salamtullah Ansari @ Md. Salam Tullah Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0044
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Dec 2020
Etwa Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts10 Dec 2020Partly Allowed
Netai Bauri Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0042
Indian Penal Code, 1860 — Section 498A
High Courts10 Dec 2020Allowed
Nand Kishore Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 307, 325, 448
High Courts10 Dec 2020Allowed
Shamser Alam @ Samsher Alam Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 406, 420
High Courts10 Dec 2020
Madan Mahato And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0039
Indian Penal Code, 1860 — Section 34, 304
High Courts10 Dec 2020Allowed
Rajiv Kumar Srivastava @ Chote @ Chhote And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 270, 323, 341, 354, 452, 504, 506Arms Act, 1959 — Section 27Jharkhand State Epidemic Disease (Covid-19) Act, 2020 — Section 3, 4
High Courts10 Dec 2020Allowed
Atwa Barla Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0037
Indian Penal Code, 1860 — Section 34, 302, 323, 379Arms Act, 1959 — Section 27