High Courts07 Dec 2020
Jagarnath Oraon @ Rukhi Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307, 326Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 8 of 82
High Courts07 Dec 2020Dismissed
State Bank of India And Ors Vs Union of India And Ors
Jharkhand High Court · (2020) 12 JH CK 0080
Income Tax Act, 1961 — Section 264, 266
High Courts07 Dec 2020
Rambha Devi And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0079
Indian Penal Code, 1860 — Section 323, 341, 448, 504Probation of Offenders Act, 1907 — Section 4
High Courts07 Dec 2020
Madhukar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0078
Code Of Criminal Procedure, 1973 — Section 34, 342, 406, 420, 506
High Courts07 Dec 2020Dismissed
Kuwar Ganjhu Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0077
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 342, 386, 387, 427, 435Criminal Law Amendment Act, 1932 — Section (i)(ii)
High Courts07 Dec 2020Allowed
Ajay Singh @ Sanjay Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0076
Indian Penal Code, 1860 — Section 302, 323, 341, 506
High Courts07 Dec 2020Dismissed
Bhola Singh Vs Union of India And Ors
Jharkhand High Court · (2020) 12 JH CK 0074
Railways Act, 1989 — Section 123(c)(2), 124A, 124A(c), 147Motor Vehicles Act, 1988 — Section 163ARailways Amended Act, 1994 — Section 124(A)
High Courts07 Dec 2020
Vijay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0073
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 341, 342, 364A, 379, 386, 387, 461Arms Act, 1959 — Section 25(1-B)(a), 26, 35Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6
High Courts07 Dec 2020Dismissed
Kaushalya Devi Vs State Bank Of India And Ors
Jharkhand High Court · (2020) 12 JH CK 0031
High Courts04 Dec 2020Allowed
Nand Lal Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0035
Indian Penal Code, 1860 — Section 376(2)(i)Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts04 Dec 2020Disposed Of
Govind Singh @ Rajnish Choudhary @ Govind Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0034
Arms Act, 1959 — Section 25(1- A), 25(1-B)(a), 26(2), 35
High Courts04 Dec 2020
Deva @ Dev Narayan Modi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0033
High Courts04 Dec 2020
Sunil Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0032
Indian Penal Code, 1860 — Section 120B, 379, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Dec 2020
Balram Sardar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0030
Code Of Criminal Procedure, 1973 — Section 438, 438(2) Indian Penal Code, 1860 — Section 406Essential Commodities Act, 1955 — Section 7
High Courts04 Dec 2020Allowed
Imtiyaz @ Imtiyaz Quaraisi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414 Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12(1), 12(2), 13
High Courts04 Dec 2020
Pramod Kumar Dubey Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0028
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414
High Courts04 Dec 2020Allowed
Shabir Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0027
Indian Penal Code, 1860 — Section 34, 414
High Courts03 Dec 2020Allowed
Roushan Bhagat @ Roushan Kumar Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0026
Indian Penal Code, 1860 — Section 120B, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts03 Dec 2020Dismissed
Mithlesh Kumar Singh @ Mantu Singh @ Mantu Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0025
Indian Penal Code, 1860 — Section 120B, 307, 385, 387Arms Act, 1959 — Section 27
High Courts03 Dec 2020
Jaffar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0024
Indian Penal Code, 1860 — Section 34, 392, 414