High Courts10 Dec 2020Allowed
Rahil Tani Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0036
Indian Penal Code, 1860 — Section 120B, 370(4), 363Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 7 of 82
High Courts09 Dec 2020
Basant Mehta @ Basant Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0068
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Dec 2020
Mandru Munda Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0067
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 22, 37
High Courts09 Dec 2020
Md. Arbaaj @ Jalawan Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0066
Indian Penal Code, 1860 — Section 34, 302
High Courts09 Dec 2020Dismissed
Sunil Das Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0065
High Courts09 Dec 2020Dismissed
Jayant Kiro Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0064
Arms Act, 1959 — Section 25 (1-B)a, 26(1), 35
High Courts09 Dec 2020Allowed
Tarun Kanta Topno Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0063
Constitution Of India, 1950 — Article 32
High Courts09 Dec 2020Dismissed
Rambha Devi And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0062
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 427, 448, 504Probation of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts09 Dec 2020Dismissed
Sudhir Sinku And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0060
Indian Penal Code, 1860 — Section 392, 411Code Of Criminal Procedure, 1973 — Section 313, 451
High Courts08 Dec 2020Allowed
Kavita Devi And Ors Vs Union of India
Jharkhand High Court · (2020) 12 JH CK 0075
Railways Act, 1989 — Section 2(29), 123(c)(2)
High Courts08 Dec 2020Allowed
Ajay Kumar Pandit & Ors Vs Union of India
Jharkhand High Court · (2020) 12 JH CK 0072
Railways Act, 1989 — Section 2(29), 123, 123 (b), 123(c)(2), 124, 124A, 125, 125 (1)(a), 125(d)Motor Vehicles Act, 1988 — Section 124A, 163ACode Of Civil Procedure, 1908 — Section 146, Order 22 Rule 3
High Courts08 Dec 2020
Chhoti Tudu @ Chhoti Kisku Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0071
Indian Penal Code, 1860 — Section 34, 323, 370, 372, 406, 504, 506
High Courts08 Dec 2020Allowed
Sanjay Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0070
Bihar Reorganisation Act, 2000 — Section 72, 73Constitution Of India, 1950 — Article 309
High Courts08 Dec 2020Allowed
Naresh Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0069
Evidence Act, 1872 — Section 3Chhotanagpur Tenancy Act, 1908 — Section 46Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Dec 2020
Guddu Paswan Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0087
Indian Penal Code, 1860 — Section 34, 364A, 384, 386
High Courts07 Dec 2020
Dinesh Soren Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0086
Indian Penal Code, 1860 — Section 312, 313, 323, 376, 493, 504Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Dec 2020
Shahbaz Khan @ Raja @ Shabaz Khan Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0085
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 341,
High Courts07 Dec 2020
Vikash Nonial @ Vikash Nonia @ Nonia Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0084
Indian Penal Code, 1860 — Section 34, 414
High Courts07 Dec 2020
Dilip Ravidas @ Dilip Kumar Ravi Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0083
Indian Penal Code, 1860 — Section 34, 323, 363, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Dec 2020Dismissed
Gautam Das @ Goutam Das Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0082
Indian Penal Code, 1860 — Section 34, 323, 76(D), 498ACode Of Criminal Procedure, 1973 — Section 164