High Courts14 Dec 2020
Abrar Ahmad @ Pintu Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0103
Indian Penal Code, 1860 — Section 34, 302, 323
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 5 of 82
High Courts14 Dec 2020Allowed
Deepak Sao @ Deepak Kumar Sao Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0102
Indian Penal Code, 1860 — Section 376DProtection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Dec 2020Disposed of
Mebal Soreng Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0101
Indian Penal Code, 1860 — Section 279, 304(A), 427
High Courts14 Dec 2020
Kishori Kumar @ Kishori Ram & Ors Vs Union Of India
Jharkhand High Court · (2020) 12 JH CK 0100
Railway Act 1989 — Section 2(29), 123(c), 123(c)(2), 124A
High Courts14 Dec 2020Dismissed
Laxman Harizan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0099
Indian Penal Code, 1860 — Section 120B, 409
High Courts14 Dec 2020Dismissed
Sahlat Fahad @ Sohlat Fahad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0098
High Courts11 Dec 2020Allowed
Anuj Kullu Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0097
Indian Penal Code, 1860 — Section 363, 370, 370(4)Code Of Criminal Procedure, 1973 — Section 164, 389Juvenile Justice (Care and Protection Of The Children) Act, 2000 — Section 23, 26
High Courts11 Dec 2020Allowed
Mangal Kerai And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0096
Indian Penal Code, 1860 — Section 34, 302
High Courts11 Dec 2020Allowed
Shambhu Hazra And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0095
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66B, 66C, 66D, 84(C)
High Courts11 Dec 2020Allowed
Mahesh Pradhan @ Maheshwar Kumbhakar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0094
Indian Penal Code, 1860 — Section 376(1)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Dec 2020
Motahar Sk. @ Mutahar Sk. @ Musahar Sk. And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0093
Indian Penal Code, 1860 — Section 34, 379, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2020
Jageshwar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0092
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 341, 323, 324, 354BCode Of Criminal Procedure, 1973 — Section 438 (2)
High Courts11 Dec 2020
Basir Ansari @ Md. Basir & Others Vs State Of Jharkhand & Others
Jharkhand High Court · (2020) 12 JH CK 0091
Indian Penal Code, 1860 — Section 34, 304B, 306, 498A
High Courts11 Dec 2020Dismissed
Sweta Suman Vs Dr. Amand Bhaskar
Jharkhand High Court · (2020) 12 JH CK 0090
Hindu Marriage Act, 1955 — Section 9, 11Special Marriage Act, 1954 — Section 4(a), 24
High Courts11 Dec 2020Dismissed
United India Insurance Co. Ltd. Vs Nazmon Khatoon And Ors
Jharkhand High Court · (2020) 12 JH CK 0089
Code Of Civil Procedure, 1908 — 9, 10, 11(g), Order 22 Rule 3Motor Vehicles Act, 1988 — Section 140, 149(2), 171Indian Penal Code, 1860 — Section 279, 304(A), 427
High Courts11 Dec 2020Disposed of
Binod Kumar Yadav @ Vinod Kumar Yadav Vs Shailesh Kumar And Ors
Jharkhand High Court · (2020) 12 JH CK 0088
Jharkhand Education Tribunal Act, 2005 — Section 11
High Courts10 Dec 2020Dismissed
Ashok Kumar Singh @ Ashok Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0061
Code Of Criminal Procedure, 1973 — Section 227
High Courts10 Dec 2020
Nijar Khan @ Nezar Khan @ Nejar Khan Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0059
Indian Penal Code, 1860 — Section 272, 414Drugs and Cosmetics Act, 1940 — Section 27(b)(ii)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(B)
High Courts10 Dec 2020
Rahul Kumar Dubey @ Rahul Dubey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0058
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts10 Dec 2020
Sanjeev Paswan @ Sanjeev Kumar Paswan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0057
Indian Penal Code, 1860 — Section 323, 313, 341, 376, 504, 506