High Courts16 Dec 2020Allowed
Sanjay Kujur Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0142
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341, 342
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 3 of 82
High Courts16 Dec 2020Allowed
Santosh Ram Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0141
Indian Penal Code, 1860 — Section 418, 419, 420, 467, 468, 506
High Courts16 Dec 2020Allowed
Parveen Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0140
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B ), 66(C), 66(D ), 84(C )
High Courts16 Dec 2020
Baban Hembram Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0139
Indian Penal Code, 1860 — Section 354A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Dec 2020
Lav Kumar Mehta @ Lav Mehta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0138
Indian Penal Code, 1860 — Section 127, 148, 149, 323, 420, 504, 506Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(r)(s)
High Courts16 Dec 2020Allowed
Md. Shahil @ Shahil Miyan @ Chhotu Mian And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0137
Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts16 Dec 2020Allowed
Jabir Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0136
Indian Penal Code, 1860 — Section 395
High Courts16 Dec 2020Allowed
Birendra Prasad Yadav @ Binod Prasad Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0135
Indian Penal Code, 1860 — Section 354, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Dec 2020Allowed
PurushoAttam Mishra @ Sonu Mishra Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0134
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Dec 2020Allowed
Mangal Soren And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0133
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts16 Dec 2020Allowed
Shivam Kumar @ Shivam Kumar Mandal @ Suman Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0132
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 12Protection Of Children from Sexual Offences Act, 2012 — Section 12
High Courts16 Dec 2020Dismissed
Pradeep Mandal @ Pradip Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0131
Arms Act, 1959 — Section 25(1b)a, 26(1)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18(b)Psychotropic Substances Act, 1985 — Section 37
High Courts16 Dec 2020Allowed
Kishan Bhuiya And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0130
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325, 341, 342
High Courts16 Dec 2020
Ranjeet Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0129
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9, 14, 15
High Courts16 Dec 2020Allowed
Kunwar Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0128
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18
High Courts15 Dec 2020
Sheru Sah @ Chandra Shekhar Sah Vs State of Jharkhand
Jharkhand High Court · (2020) 12 CK 0002
High Courts15 Dec 2020
Dhaneshwar Prasad @ Kallu @ Sunil Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0127
Indian Penal Code, 1860 — Section 328, 394
High Courts15 Dec 2020Allowed
Mukesh Mishra Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0126
Indian Penal Code, 1860 — Section 120B, 386, 406, 420
High Courts15 Dec 2020Dismissed
Suresh Ganjhu And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0125
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 17, 18, 22, 37
High Courts15 Dec 2020Allowed
Ahmad Raza @ Raza And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0124
Indian Penal Code, 1860 — Section 379, 411