COURT ARCHIVE

Jharkhand High Court judgments, 2020

1,630 judgments · page 82 of 82

High Courts06 Jan 2020Dismissed

Union Of India Vs Lakshman Singh, Civil Contractor, General Order Supplier

Jharkhand High Court · (2020) 01 JH CK 0079

Arbitration and Conciliation Act, 1996 — Section 34, 37Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 116

High Courts06 Jan 2020

Chandeshwar Kapar Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0078

Indian Penal Code, 1860 — Section 120B, 406, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts06 Jan 2020Dismissed

A.N. Bhattacharjee And Orc Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0077

Indian Penal Code, 1860 — Section 120B, 149, 406, 408, 420, 467, 468, 469, 511Prevention Of Corruption Act, 1988 — Section 7Code Of Criminal Procedure, 1973 — Section 482

High Courts06 Jan 2020

Some Dutt Goyal @ S.D. Goyal Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0076

Prevention Of Corruption Act, 1988 — Section 19(1)(c)Indian Penal Code, 1860 — Section 120B, 420, 477ACode Of Criminal Procedure, 1973 — Section 197

High Courts06 Jan 2020

Reliance General Insurance Co. Ltd Vs Akbar Ansari And Ors

Jharkhand High Court · (2020) 01 JH CK 0075

High Courts06 Jan 2020Allowed

Radha Devi And Ors Vs Srikant Upadhyay And Ors

Jharkhand High Court · (2020) 01 JH CK 0073

Indian Penal Code, 1860 — Section 279, 304A

High Courts06 Jan 2020Dismissed

M/s Rajat Fuel Product Corporation Vs Union Of India And Ors

Jharkhand High Court · (2020) 01 JH CK 0072

Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts06 Jan 2020Partly Allowed

Suresh Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0071

Indian Penal Code, 1860 — Section 34, 300, 302, 304

High Courts06 Jan 2020Allowed

Rabibari Munda wife Of Jhari Munda And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0070

Indian Penal Code, 1860 — Section 34, 302

High Courts06 Jan 2020Dismissed

Madan Mahto And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0069

Indian Penal Code, 1860 — Section 34, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 374(2), 389(1)