High Courts09 Jan 2020Allowed
Nisar Ahmad Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0114
Indian Penal Code, 1860 — Section 395, 412Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 80 of 82
High Courts09 Jan 2020Allowed
Ramlal Hembrom Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0113
Indian Penal Code, 1860 — Section 307, 375, 375(a), 376Code Of Criminal Procedure, 1973 — Section 357
High Courts09 Jan 2020Allowed
Upendra Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0112
Indian Penal Code, 1860 — Section 300, 300(4), 302, 304I
High Courts09 Jan 2020Dismissed
Ashit Kumar Rana @ Bado Rana Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0111
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts09 Jan 2020Allowed
Juel Dungdung Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0110
Indian Penal Code, 1860 — Section 302, 320, 326
High Courts09 Jan 2020Dismissed
Prem Chand Rai Vs Damodar Valley Corporation And Ors
Jharkhand High Court · (2020) 01 JH CK 0109
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 16
High Courts09 Jan 2020Dismissed
Anita Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0108
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 226
High Courts09 Jan 2020Allowed
Nuvoco Vistas Corporation Ltd And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0011
Central Sales Tax Act, 1956 — Section 2(d), 9(2)
High Courts09 Jan 2020Dismissed
Md. Gabbar Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0010
Indian Penal Code, 1860 — Section 376(g)Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Jan 2020Allowed
Biku Paswan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0009
Indian Penal Code, 1860 — Section 34, 302
High Courts09 Jan 2020Allowed
Manager Of National Insurance Company Limited Vs Bhuti Devi @ Kumbhakar Bhuti And Ors
Jharkhand High Court · (2020) 01 JH CK 0008
Motor Vehicles Act, 1988 — Section 140
High Courts09 Jan 2020Disposed Of
M/s Mecon Limited (Mettallurgical and Engineering Consultants) a Government Of India Enterprises through its General Manager (Personnel and Administration) having its Head Office at Doranda, PS and PO Doranda, District Ranchi And Ors Vs Panchu Gopal Dey And Ors
Jharkhand High Court · (2020) 01 JH CK 0005
High Courts08 Jan 2020Disposed Of
Arvind Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0107
High Courts08 Jan 2020Dismissed
Bhikhuwa Oraon And Ors Vs Baraik Krishnadeo Singh And Ors
Jharkhand High Court · (2020) 01 JH CK 0098
Chota Nagpur Tenancy Act, 1908 — Section 84, 89
High Courts08 Jan 2020Dismissed
Amit Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0097
Indian Penal Code, 1860 — Section 34, 420, 506
High Courts08 Jan 2020Disposed Of
Salil Toppo Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0096
High Courts08 Jan 2020Dismissed
Shambhu Nath Tiwary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0095
Bihar Excise Act, 1915 — Section 44
High Courts08 Jan 2020Disposed Of
Md. Rabbani Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0094
National Highways Act, 1956 — Section 3G
High Courts08 Jan 2020Allowed
Kamlakant Prasad Sinha And Ors Vs Manibala, widow Of late Sadashiv Prasad And Ors
Jharkhand High Court · (2020) 01 JH CK 0093
High Courts08 Jan 2020Allowed
M/s Purulia & Kharagpur Transmission Company Ltd., Ranchi Vs Commercial Taxes Tribunal, Jharkhand, Ranchi And Ors
Jharkhand High Court · (2020) 01 JH CK 0092
Jharkhand Value Added Tax Act, 2005 — Section 40(2)Electricity Act, 2003 — Section 14, 15