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Jharkhand High Court judgments, 2020

1,630 judgments · page 79 of 82

High Courts10 Jan 2020Dismissed

Sudhir Lakra Vs Union Of India

Jharkhand High Court · (2020) 01 JH CK 0127

Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts10 Jan 2020Dismissed

Raju Oraon Vs Ghurni Orain

Jharkhand High Court · (2020) 01 JH CK 0101

Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — 494, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts10 Jan 2020Dismissed

Bijay Singh Vs Alka Singh

Jharkhand High Court · (2020) 01 JH CK 0013

Code Of Criminal Procedure, 1973 — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 9
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High Courts09 Jan 2020Dismissed

Rajesh Kumar Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0124

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 17, 17(1), 18Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
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High Courts09 Jan 2020Dismissed

Aamirudh Daullah Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0120

Indian Penal Code, 1860 — Section 354, 504, 506, 509Information Technology Act, 2000 — Section 66(A), (a)(b)(c), 66(D), 67, 67(A)Code Of Criminal Procedure, 1973 — Section 82, 83
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High Courts09 Jan 2020Dismissed

Union Of India Vs Phulwanti Devi

Jharkhand High Court · (2020) 01 JH CK 0117

Arbitration And Conciliation Act, 1996 — Section 34, 37Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 116
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