COURT ARCHIVE

Jharkhand High Court judgments, 2020

1,630 judgments · page 77 of 82

High Courts14 Jan 2020Allowed

Munna Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0165

Indian Penal Code, 1860 — Section 34, 304B, 323, 324Code Of Criminal Procedure, 1973 — Section 293(4), 294, 294(2)Evidence Act, 1872 — Section 60, 113B

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High Courts14 Jan 2020Disposed Of

Raj Kumar Dutta Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0164

Arms Act, 1959 — Section 25(1B)A, 26, 26(1), 26(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22

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High Courts14 Jan 2020Allowed

Akhtar Hussain Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0163

Indian Penal Code, 1860 — Section 376Evidence Act, 1872 — Section 59, 61, 62, 63, 65, 112, 114(b),118Code Of Criminal Procedure, 1973 — Section 292

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High Courts14 Jan 2020Disposed Of

Mihir Kumar Ghosh Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0162

Indian Penal Code, 1860 — Section 307, 323, 324, 326, 498(A)

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High Courts14 Jan 2020Allowed

Moreng Singh Gagarai @ Jode And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0161

Indian Penal Code, 1860 — Section 149, 201, 302, 325, 376(2)(g)

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High Courts14 Jan 2020Allowed

Rohit Nayak Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0160

Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4

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High Courts14 Jan 2020Dismissed

Abdus Samad Mollah Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0159

Bihar Minor Minerals Concession Rules, 1972 — Rule 4(1), 40(1)

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High Courts14 Jan 2020Disposed Of

Kanchan Mala Tirkey Vs Union of India And Ors

Jharkhand High Court · (2020) 01 JH CK 0018

Panchayats (Extension to the Scheduled Areas) Act, 1996 — Section 4(g)

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High Courts14 Jan 2020Dismissed/ Disposed Of

State of Jharkhand And Ors Vs Raj Nath Singh And Ors

Jharkhand High Court · (2020) 01 JH CK 0017

Constitution of India, 1950 — Article 14, 16, 226

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High Courts14 Jan 2020Dismissed

Harihar Mahto And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0016

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High Courts13 Jan 2020Dismissed

Branch Manager, National Insurance Co. Ltd Vs Shanti Devi And Ors

Jharkhand High Court · (2020) 01 JH CK 0158

Motor Vehicles Act, 1988 — Section 149(2), 171

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High Courts13 Jan 2020Disposed Of

Madhuri Devi And Ors Vs Srinath Mahto And Ors

Jharkhand High Court · (2020) 01 JH CK 0157

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High Courts13 Jan 2020Dismissed

M/S New India Assurance Company Limited Vs Asgari Bano And Ors

Jharkhand High Court · (2020) 01 JH CK 0156

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High Courts13 Jan 2020Dismissed

Kiran Devi And Ors Vs Union Of India

Jharkhand High Court · (2020) 01 JH CK 0155

Railways Act, 1989 — Section 129

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High Courts13 Jan 2020Dismissed

National Insurance Co. Ltd Vs Jaharun Bibi And Ors

Jharkhand High Court · (2020) 01 JH CK 0154

Motor Vehicles Act, 1988 — Section 163A

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High Courts13 Jan 2020Dismissed

Anil Kumar Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 01 JH CK 0153

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High Courts13 Jan 2020Allowed

Nayan Mandal And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0152

Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 25, 26, 27

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High Courts13 Jan 2020Dismissed

Sekh Murslim And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0151

Indian Penal Code, 1860 — Section 406, 498AWitchcraft Act, 1735 — Section 4

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High Courts13 Jan 2020Disposed Of

Kunwar Virendra Singh Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0150

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

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High Courts13 Jan 2020Disposed Of

Steel Authority Of India Limited Vs Union Of India And Ors

Jharkhand High Court · (2020) 01 JH CK 0149

Industrial Disputes Act, 1947 — Section 29, 32

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