High Courts16 Jan 2020Disposed Of
Gangadhar Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0205
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 75 of 82
High Courts16 Jan 2020Disposed Of
Sarbeshwar Gorain And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0204
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325
High Courts16 Jan 2020Disposed Of
Koleya Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0203
Code Of Criminal Procedure, 1973 — Section 107, 313Indian Penal Code, 1860 — Section 307, 323, 341
High Courts16 Jan 2020Disposed Of
Ramka Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0202
Indian Penal Code, 1860 — Section 307, 308, 324, 447, 449
High Courts16 Jan 2020Allowed
Goutam Ghosh Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0201
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Dismissed
Gopal Dutta And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0200
Indian Penal Code, 1860 — Section 34, 120B, 364AEvidence Act, 1872 — Section 25, 26, 27
High Courts16 Jan 2020Allowed
Karam Singh Bedia And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0199
Indian Penal Code, 1860 — Section 375, 376, 376(2)(g), 395, 412Code Of Criminal Procedure, 1973 — Section 53, 53A, 164
High Courts16 Jan 2020Dismissed
Amit Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0198
Limitation Act, 1963 — Section 5Evidence Act, 1872 — Section 107, 108Constitution Of India, 1950 — Article 14, 16
High Courts16 Jan 2020Dismissed
Anirudh Kumar Vs Union Of India And Ors
Jharkhand High Court · (2020) 01 JH CK 0019
High Courts15 Jan 2020Disposed Of
Madhuri Devi @ Madhuri Devi Keshari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0197
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 64
High Courts15 Jan 2020
Prince Singh @ Rahul Kumar Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0195
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Jan 2020Dismissed
Umang Kejriwal And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0194
Indian Penal Code, 1860 — Section 406, 418, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Jan 2020Disposed Of
Vidya Bhushan Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0193
Jharkhand Service Code, 2001 — Rule 227Constitution Of India, 1950 — Article 300A
High Courts15 Jan 2020Disposed Of
Sanjay Kumar Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0192
High Courts15 Jan 2020Dismissed
Narayan Sao Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0191
Indian Penal Code, 1860 — Section 26, 34, 120B, 379, 392, 410, 411, 413, 414Evidence Act, 1872 — Section 114, 114(e)Code Of Criminal Procedure, 1973 — Section 313, 397, 401, 401(3)
High Courts15 Jan 2020Allowed
Raska Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0190
Indian Penal Code, 1860 — Section 300, 302, 326Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts15 Jan 2020Dismissed
M/s Bharat Coking Coal Limited And Ors Vs Ram Nandan Thakur
Jharkhand High Court · (2020) 01 JH CK 0189
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 18(1)Coal Mines (Nationalization) Act, 1973 — Section 14
High Courts14 Jan 2020Dismissed
M/S Icici Lombard Motor Insurance Vs Priyanka Kumari And Ors
Jharkhand High Court · (2020) 01 JH CK 0188
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts14 Jan 2020Dismissed
New India Assurance Co. Ltd Vs Majlum Bibi And Ors
Jharkhand High Court · (2020) 01 JH CK 0187
Motor Vehicles Act, 1988 — Section 140
High Courts14 Jan 2020Dismissed
New India Assurance Co. Ltd Vs Rita Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0186
Indian Penal Code, 1860 — Section 279, 304A