High Courts17 Jan 2020Allowed
Kesho Modi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0023
Indian Penal Code, 1860 — Section 147, 148, 323, 324, 325, 379Code Of Criminal Procedure, 1973 — Section 145, 172
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 74 of 82
High Courts17 Jan 2020Dismissed
Sarju Ram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0022
Indian Penal Code, 1860 — Section 34, 307, 324, 326Arms Act, 1959 — Section 25(1A), 25(1AA), 25(1B)(a), 26(2), 26(3), 27, 27(2)
High Courts17 Jan 2020Dismissed
Sachchidanand Mishra Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0021
Indian Penal Code, 1860 — Section 403, 405, 408Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Jan 2020Dismissed
Pradeep Kumar Sonthalia Vs Dhiraj Prasad Sahu @ Dhiraj Sahu & Ors
Jharkhand High Court · (2020) 01 JH CK 0020
Representation Of People Act, 1951 — Section 7, 8, 8(1), 8(2), 8(3), 8(4), 80, 81, 82(a), 87, 100, 100(1)(d)(iii), 101Indian Penal Code, 1860 — Section 147, 149, 323, 341, 353, 472, 506Evidence Act, 1872 — Section 62, 65B
High Courts16 Jan 2020Dismissed
Bauna Tirkey Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0253
Indian Penal Code, 1860 — Section 319, 392, 394, 411Evidence Act, 1872 — Section 25, 30
High Courts16 Jan 2020Allowed
Divisional Manager, The New India Assurance Co. Ltd Vs Soma Tirkey And Ors
Jharkhand High Court · (2020) 01 JH CK 0220
Motor Vehicles Act, 1988 — Section 140, 166, 171
High Courts16 Jan 2020Allowed
Veena Sinha And Ors Vs Mukesh Jat And Ors
Jharkhand High Court · (2020) 01 JH CK 0219
High Courts16 Jan 2020Allowed
Divisional Manager, National Insurance Company Limited Vs Sushma Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0218
Motor Vehicles Act, 1988 — Section 140, 166
High Courts16 Jan 2020Dismissed
Branch Manager, Bajaj Allianz General Insurance Co. Ltd Vs Md. Arif Hussain And Ors
Jharkhand High Court · (2020) 01 JH CK 0217
Motor Vehicles Act, 1988 — Section 171
High Courts16 Jan 2020Allowed
Joseph Kandula And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0216
Criminal Law (Amendment) Act, 1908 — Section 17Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Disposed Of
M/s Karanpura Mining Corporation And Ors M/s Nalanda Ceramics & Industries Ltd
Jharkhand High Court · (2020) 01 JH CK 0215
High Courts16 Jan 2020Allowed
Arbind Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0214
Constitution Of India, 1950 — Article 19, 19(1)(g), 226
High Courts16 Jan 2020Allowed
Jai Prakash Narain Vs State Of JharkhandAnd Ors
Jharkhand High Court · (2020) 01 JH CK 0213
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts16 Jan 2020Dismissed
Vijay Aind Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0212
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Jan 2020Dismissed
Mamta Kujur Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0211
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Jan 2020Dismissed
Bhim Ram Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0210
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Jan 2020Dismissed
Ganesh Kumar Ram Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0209
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Jan 2020Dismissed
Anup Kumar Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0208
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 2(d), 2(wa), 372, 378(4)
High Courts16 Jan 2020Allowed
M/S. Banke Bihari Crushers & Pole Pvt. Ltd Vs Jharkhand State Electricity Board And Ors
Jharkhand High Court · (2020) 01 JH CK 0207
High Courts16 Jan 2020Dismissed
Jai Prakash Sahu @ Jai Prakash Sao Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0206
Constitution Of India, 1950 — Article 226