High Courts14 Jan 2020Dismissed
National Insurance Co. Ltd Vs Nilmani Nag And Ors
Jharkhand High Court · (2020) 01 JH CK 0185
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166, 171, 177
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 76 of 82
High Courts14 Jan 2020Dismissed
Manager Of Oriental Insurance Company Limited Vs Babli Goswami And Ors
Jharkhand High Court · (2020) 01 JH CK 0184
Motor Vehicles Act, 1988 — Section 149, 149(2)
High Courts14 Jan 2020Dismissed
Bajaj Allianze General Insurance Co. Ltd Vs Letticia Hansda And Ors
Jharkhand High Court · (2020) 01 JH CK 0183
Motor Vehicles Act, 1988 — Section 140
High Courts14 Jan 2020Disposed Of
State Of Jharkhand And Ors Vs Sudhir Kumar And Ors
Jharkhand High Court · (2020) 01 JH CK 0182
Jharkhand Pension Rules, 2000 — Rule 58, 59
High Courts14 Jan 2020Allowed
Dulari Tirkey Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0181
High Courts14 Jan 2020Disposed Of
Badri Sahani Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0180
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts14 Jan 2020Disposed Of
Captain M. K. Singh @ Manoj Kumar Singh Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0179
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2)Code Of Criminal Procedure, 1973 — Section 428
High Courts14 Jan 2020Disposed Of
Bhola Sao Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0178
Indian Penal Code, 1860 — Section 109, 323, 341, 427, 448, 506
High Courts14 Jan 2020Allowed
Rangbahadur Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0177
High Courts14 Jan 2020Allowed
Police 806, Dharmu Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0176
Police Manual, — Rule 852(Kha)Constitution Of India, 1950 — Article 20(2)
High Courts14 Jan 2020
Anuj Kumar Sahu Vs General Manager And Ors
Jharkhand High Court · (2020) 01 JH CK 0175
High Courts14 Jan 2020
Rakhi Pandey Vs Government Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0174
Constitution Of India, 1950 — Article 226
High Courts14 Jan 2020Dismissed
R.K. Transport Private Limited Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 01 JH CK 0173
High Courts14 Jan 2020Allowed
Anant Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0172
Bihar Pension Rules, 1950 — Rule 43(a), 43(b)
High Courts14 Jan 2020Allowed
Vinod Kumar Jain Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0171
Constitution Of India, 1950 — Article 14, 226
High Courts14 Jan 2020Allowed
M/s Manish Metal Processor Vs Jharkhand Urja Vikas Nigam And Ors
Jharkhand High Court · (2020) 01 JH CK 0170
High Courts14 Jan 2020
Gopal Prasad Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0169
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(C), 13(2)Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
High Courts14 Jan 2020
Firoz Ansari @ Md. Firoz Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0168
Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Jan 2020Dismissed
Neyazuddin @ Md. Neyazuddin Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0167
Indian Penal Code, 1860 — Section 34, 153A, 295A, 365, 366, 366A
High Courts14 Jan 2020Disposed Of
Pancha Nand Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0166
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 161