High Courts13 Jan 2020Dismissed
Bando Orain Vs Timru Oraon And Ors
Jharkhand High Court · (2020) 01 JH CK 0148
Code Of Civil Procedure, 1908 — Order 6 Rule 17
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 78 of 82
High Courts13 Jan 2020Allowed
Jasmati Pingua Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0147
Constitution Of India, 1950 — Article 21
High Courts13 Jan 2020Disposed Of
Jitendra Singh @ Jitendra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0146
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2020Dismissed
Shakti Singh @ Shakti Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0145
Indian Penal Code, 1860 — Section 379, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Jan 2020
Girish Kumar Dubey Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0144
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2020
Sahnaz Khatoon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0143
Indian Penal Code, 1860 — Section 34, 304B, 307, 324, 326, 341, 342Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2020Allowed
Banshidhar Dubey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0142
High Courts13 Jan 2020Disposed Of
M/S Sri Khatu Shyam Udyog Vs Jharkhand Bijli Vitran Nigam Limitd
Jharkhand High Court · (2020) 01 JH CK 0141
Electricity Act, 2003 — Section 2(39), 42(5)Constitution Of India, 1950 — Article 12, 226
High Courts13 Jan 2020Disposed Of
Pradeep Kumar Mehta @ Pradeep Prasad Mehta Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0140
Indian Penal Code, 1860 — Section 122, 354, 376, 399, 448, 509, 511
High Courts13 Jan 2020Allowed
Baleshwar Sah Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0139
Indian Penal Code, 1860 — Section 309, 395, 397
High Courts13 Jan 2020Allowed
Ramesh Pd. Rai And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0138
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 337, 379, 427, 448, 504
High Courts13 Jan 2020Dismissed
Bank Of India Vs Official Liquidator Of Jharkhand High Court And Ors
Jharkhand High Court · (2020) 01 JH CK 0137
High Courts13 Jan 2020Dismissed
Prayag Lal Mahato And Ors Vs Guddu Saw And Ors
Jharkhand High Court · (2020) 01 JH CK 0136
Transfer Of Property Act, 1882 — Section 44Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 8 Rule 10
High Courts13 Jan 2020Dismissed
Arjun Linda Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0135
Indian Penal Code, 1860 — Section 300, 302, 304, 304(I), 307, 324
High Courts13 Jan 2020Allowed
Lakhan Pattar Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0134
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304(I), 323
High Courts13 Jan 2020Allowed
Chedi Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0133
Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 32, 32(1), 113B, 114(a), 134
High Courts13 Jan 2020Dismissed
Ritesh Ranjan Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0132
Constitution Of India, 1950 — Article 14, 16, 38, 226
High Courts13 Jan 2020Dismissed
M/s Salsar Wires Manufacturing (P) Ltd Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0015
Factories Act, 1948 — Section 6(1)(d)Bihar Factories Rules, 1950 — Section 4, 5, 6, 7, 8, 9, 10
High Courts13 Jan 2020Allowed/ Disposed Of
M/s. Steel Authority of India Ltd. Vs Kamladityya Construction Pvt. Ltd. And Ors
Jharkhand High Court · (2020) 01 JH CK 0014
Constitution of India, 1950 — Article 12, 14, 226
High Courts10 Jan 2020Disposed Of
Sushil Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0131
Indian Penal Code, 1860 — Section 323, 325, 341, 427