High Courts08 Jan 2020Dismissed
Choma @ Soma Melgandi Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0091
Indian Penal Code, 1860 — Section 376
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 81 of 82
High Courts08 Jan 2020Partly Allowed
Naresh Sao Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0090
Code Of Criminal Procedure, 1973 — Section 156(3), 313Indian Penal Code, 1860 — Section 201, 302, 304B, 304B(2), 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jan 2020Partly Allowed
Sundar @ Sudar Chik Vs Mogla Chik And Ors
Jharkhand High Court · (2020) 01 JH CK 0089
Indian Penal Code, 1860 — Section 34, 302, 323, 325Evidence Act, 1872 — Section 45, 59, 61Code Of Criminal Procedure, 1973 — Section 293
High Courts08 Jan 2020Partly Allowed
Thakuwa Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0012
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 320, 323, 324, 326, 341Prevention Of Witch (DAAIN) Practices Act, 2001 — Section 4, 5Evidence Act, 1872 — Section 134
High Courts08 Jan 2020Dismissed
Meena Devi Vs Putul Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0001
Transfer Of Property Act, 1882 — Section 54
High Courts07 Jan 2020Disposed Of
Ashok Kumar Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0106
High Courts07 Jan 2020Allowed
Sunil Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0088
Indian Penal Code, 1860 — Section 34, 363, 366, 366A
High Courts07 Jan 2020Allowed
Hindu Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0087
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304, 324
High Courts07 Jan 2020Allowed
Abdul Kabir @ Md. Tahir Hussain Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0086
Indian Penal Code, 1860 — Section 6, 95, 307, 323, 406, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts07 Jan 2020Dismissed
Miss China Moitra Vs Dinanath Moitra And Ors
Jharkhand High Court · (2020) 01 JH CK 0085
Hindu Succession Act, 1956 — Section 23, 218Specific Relief Act, 1963 — Section 34Punjab Security Of Land Tenures Act, 1953 — Section 2(2), 18 (1),18(2),18(4), 24
High Courts07 Jan 2020Dismissed
Niwaran Hansda And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0084
Indian Penal Code, 1860 — Section 143, 323, 379, 447
High Courts07 Jan 2020Partly Allowed
Birsa Kharia Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0083
Indian Penal Code, 1860 — Section 201, 302, 326
High Courts07 Jan 2020Dismissed
Sahdeo Mahto @ Subhash Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0082
Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2020Dismissed
Bhim Hembram Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0081
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106, 134, 145Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts07 Jan 2020Partly Allowed
Shambhu Mahali And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0080
Indian Penal Code, 1860 — Section 141, 149, 302, 307, 324, 325, 379
High Courts07 Jan 2020Disposed Of
M/s. Maa Bhadrakali Coke Industries (Pvt.) Ltd., Dhanbad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0004
Bihar Finance Act, 1981 — Section 46(4)
High Courts07 Jan 2020Disposed Of
Deepnarayan Pandey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0003
Bihar (now Jharkhand) State Housing Board Act, 2000 — Section 59
High Courts07 Jan 2020Dismissed
Shankar Sharma Vs Mostt. Nirmala Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0002
Transfer Of Property Act, 1882 — Section 54
High Courts06 Jan 2020Dismissed
Niranjan Toppo Vs Union Of India And Ors
Jharkhand High Court · (2020) 01 JH CK 0105
High Courts06 Jan 2020Allowed
Jharkhand Gramin Bank Vs Devendra Prasad And Ors
Jharkhand High Court · (2020) 01 JH CK 0104