High Courts01 Dec 2020Disposed Of
Lakhan Prasad Yadav Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0003
Contract Act, 1872 — Section 23
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 10 of 82
High Courts01 Dec 2020Dismissed
Sanjay Kumar And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0002
Code Of Criminal Procedure, 1973 — Section 39, 173, 482Indian Penal Code, 1860 — Section 34, 323, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Dec 2020Allowed
Baldin Ram And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0001
Indian Penal Code, 1860 — Section 21, 120B, 405, 407, 409, 465, 467, 471Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts27 Nov 2020Allowed
Rekha Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0068
Indian Penal Code, 1860 — Section 34, 323, 341, 504Arms Act, 1959 — Section 25(1-b), 35Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Nov 2020
Suraj Kumar Prajapati Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0067
Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341
High Courts27 Nov 2020
Bayar Singh Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0066
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 272, 273, 290Rajasthan Excise Rules, 1956 — Rule 47(A)
High Courts27 Nov 2020
Tanbir Mian And Another Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0065
Arms Act, 1959 — Section 25(1-B)a, 26, 35
High Courts27 Nov 2020
Rita Devi And Ors Vs State Of Jharkhand And Another
Jharkhand High Court · (2020) 11 JH CK 0064
Indian Penal Code, 1860 — Section 323, 354
High Courts27 Nov 2020
Imtiyaz Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0063
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188, 269, 270, 271, 414
High Courts27 Nov 2020Allowed
Ragho Tiwari @ Ragho Pati Tiwari And Anr Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0062
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Nov 2020
Mangal Pahan @ Mangal Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0074
Indian Penal Code, 1860 — Section 34, 386, 387
High Courts26 Nov 2020
Kalimuddin Ansari @ Kalumuddin Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0073
Indian Penal Code, 1860 — Section 34, 120B, 419, 420Information Technology Act, 2000 — Section 66(C), 66 (D)
High Courts26 Nov 2020Dismissed
Ajit Das @ Chotta Das Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0072
Indian Penal Code, 1860 — Section 147, 148, 149, 120B, 302, 307, 323, 324, 325, 341
High Courts26 Nov 2020Allowed
Rekha Devi @ Rekha Kumari Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0071
Indian Penal Code, 1860 — Section 34, 304B
High Courts26 Nov 2020Allowed
Suresh Hembrom Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0070
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 379, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts26 Nov 2020Dismissed
Ganesh Kumar And Ors Vs M/s Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 11 JH CK 0069
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 49Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3), 12(5)
High Courts25 Nov 2020
Rajmuni Paswan And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0082
Indian Penal Code, 1860 — Section 34, 188, 302, 307, 323, 325, 504, 506
High Courts25 Nov 2020
Niwas Saw @ Vikash Kumar @ Niwash Kumar Saw @ Bikash Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0081
Indian Penal Code, 1860 — Section 34, 354, 345BProtection of Children from Sexual Offences Act, 2012 — Section 8, 12Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(r)
High Courts25 Nov 2020
Mithlesh Yadav Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0080
Indian Penal Code, 1860 — Section 34, 304B
High Courts25 Nov 2020
Julfan Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0079
Indian Penal Code, 1860 — Section 34, 302, 307, 325, 341Arms Act, 1959 — Section 27