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Jharkhand High Court judgments, 2020

1,630 judgments · page 12 of 82

High Courts12 Nov 2020Dismissed

Mahendra Kumar Jain Vs Rajinder Singh Chahal

Jharkhand High Court · (2020) 11 JH CK 0054

Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 — Section 11(1)(c), 11 (1)(d)Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 10, Order 41 Rule 5
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High Courts10 Nov 2020

Alam Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0109

Indian Penal Code, 1860 — Section 34, 414Jharkhand Minor Mineral Concession Rule, 2004 — Rule 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) Rules, 2017 — Rule 7, 13
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High Courts10 Nov 2020

Mojamil Khan Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0098

Indian Penal Code, 1860 — Section 34, 188, 379, 411Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 13Code Of Criminal Procedure, 1973 — Section 438(2)
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