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Jharkhand High Court judgments, 2020

1,630 judgments · page 11 of 82

High Courts12 Nov 2020Allowed

Shamin @ Samin And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0061

Prevention Of Cruelty to Animal Act, 1960 — Section 11Jharkhand Bovine Animals Prohibition Of Slaughter Act, 2005 — Section 12(2)Code Of Criminal Procedure, 1973 — Section 438(2)