High Courts30 Oct 2023
Nimisha Sinha And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 10 JH CK 0039
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 7 of 29
High Courts18 Oct 2023Disposed Of
Md. Nadeem Equbal Mallick Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0037
Jharkhand Building (Lease, Rent And Eviction) Control Act, 2011 — Section 19(1), 19(1)(c), 19(1)(d), 19(1)(e)
High Courts18 Oct 2023
Akhileshwar Prasad Singh And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 41A
High Courts18 Oct 2023Disposed Of
Sanjay Rampal And Others Vs Union Of India, Through Asstt. Director, E.D
Jharkhand High Court · (2023) 10 JH CK 0034
Code Of Criminal Procedure, 1973 — Section 82
High Courts13 Oct 2023
Salman Khan @ Abdul Salman Khan @ Salman Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0028
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts13 Oct 2023
Binod Kumar Ram @ Karu Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0027
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 326, 506Arms Act, 1959 — Section 25(1A), 25(1B)(a), 25(6), 26(1), 26(2), 27
High Courts12 Oct 2023Allowed/Disposed Of
Ashok Kumar Agarwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0032
Indian Penal Code, 1860 — Section 34, 120B, 405, 415, 418, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Oct 2023Allowed
Christopher Baa Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0031
Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts12 Oct 2023Allowed/Disposed Of
Dija Pada Roy And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0030
Indian Penal Code, 1860 — Section 379, 419, 420, 504, 506
High Courts12 Oct 2023
Aash Mohammad Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0017
High Courts11 Oct 2023
Prem Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0016
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 9, 13, 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1)(A), 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Oct 2023
Amrit Kujur Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0015
Indian Penal Code, 1860 — Section 34, 428, 429Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12(1)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Oct 2023
Suresh Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0014
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rule, 2017 — Rule 4, 7, 9, 54Indian Penal Code, 1860 — Section 175, 379, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Oct 2023Dismissed
Aftab Miyan @ Aftab Mian Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0013
Indian Penal Code, 1860 — Section 376, 420
High Courts11 Oct 2023
Bindiya Devi Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0012
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 4, 54Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
High Courts10 Oct 2023Allowed
Ripunjan Prasad Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0022
Indian Penal Code, 1860 — Section 34, 420
High Courts10 Oct 2023Disposed Of
Mohammad Nasrul Hoda @ Nasrul Hoda @ Nasrulla Hoda And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0021
Indian Penal Code, 1860 — Section 120B, 406, 417, 420Code Of Criminal Procedure, 1973 — Section 401(2)
High Courts10 Oct 2023Allowed/Disposed Of
Gunwant Singh Saluja Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0020
Income Tax Act, 1961 — Section 132, 139(1), 142, 142(1)(i), 143(3), 148, 153A, 154, 254, 271(1), 271(1)(c), 276, 276C, 276CC, 279Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts10 Oct 2023Disposed Of
Rani Kumari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0019
Indian Penal Code, 1860 — Section 34, 341, 342, 504, 506Prevention Of Witch (Daain) Practices Act, 2001 — Section 3, 4
High Courts10 Oct 2023Allowed
Farid Alam Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0018
Indian Penal Code, 1860 — Section 34, 363, 366, 366A, 375, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 114