High Courts09 Oct 2023Allowed
Dineshar Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 82, 83, 482Indian Penal Code, 1860 — Section 409, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 8 of 29
High Courts09 Oct 2023Allowed
Mahima Rai And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0025
Indian Penal Code, 1860 — Section 120B, 420, 464, 467, 471, 468Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Oct 2023Allowed
Krishna Kant Dubey Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0024
Code Of Criminal Procedure, 1973 — Section 464, 467, 471Indian Penal Code, 1860 — Section 34, 406, 420, 504
High Courts09 Oct 2023Allowed
Mukhtari Khatoon Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0023
Jharkhand Service Code, 2001 — Rule 58, 103
High Courts06 Oct 2023Dismissed
Anil Ji @ Anil Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0009
Arms Act, 1959 — Section 25(1b)(a), 26, 35Criminal Law (Amendment) Act, 2013 — Section 17Code Of Criminal Procedure, 1973 — Section 41(A), 82
High Courts06 Oct 2023Allowed
Aynul Hasda @ Ainul Hansda And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0008
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts06 Oct 2023
Rahul Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0007
Indian Penal Code, 1860 — Section 34, 272, 273, 278, 290, 414, 420 Code Of Criminal Procedure, 1973 — Section 82, 83, 438(2)Jharkhand Excise Act, 1915 — Section 47(a)
High Courts06 Oct 2023
Kripa Shankar Vs Rajeev Sarkar And Others
Jharkhand High Court · (2023) 10 JH CK 0006
High Courts06 Oct 2023Allowed
National Insurance Company Ltd Vs Bina Devi And Others
Jharkhand High Court · (2023) 10 JH CK 0005
Motor Vehicles Act, 1988 — Section 166
High Courts05 Oct 2023Allowed
Mukesh Ranjan Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0011
High Courts05 Oct 2023Allowed
Lukhin Hembrom @ Bhara Hembrom Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0010
Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4, 6
High Courts04 Oct 2023
Md. Mustakim @ Bablu Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0002
Indian Penal Code, 1860 — Section 120B, 399, 402, 420, 467, 468, 472, 473Arms Act, 1959 — Section 25(1B), 26, 35
High Courts04 Oct 2023
Raj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 10 JH CK 0001
Arms Act, 1959 — Section 25(1B), 26, 35Indian Penal Code, 1860 — Section 120B, 399, 402, 420, 467, 468, 472, 473
High Courts03 Oct 2023Dismissed
Soni Sao @ Soni Saw And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0004
Indian Penal Code, 1860 — Section 34, 419, 420, 406, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3)
High Courts03 Oct 2023Allowed/Disposed Of
M/s. Telco Club Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0003
Employees' Provident Fund Scheme, 1952 — Section 7A, 14, 14(B), 14(2), 35, 42, 43Bihar Shops And Establishment Act, 1953 — Section 26(2)
High Courts29 Sept 2023
Raghunandan Prasad Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0080
Jharkhand Minor Mineral Concession Rules,. 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Indian Penal Code, 1860 — Section 379
High Courts27 Sept 2023
Dr. Vikas Kumar Singh Deo Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0081
High Courts27 Sept 2023
Rajesh Kumar Sah Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0076
Jharkhand Minerals (Prevention Of. Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9, 13Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Indian Penal Code, 1860 — Section 414
High Courts27 Sept 2023
Tajmuddin Khan @ Khaw And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0075
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 427, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Sept 2023
Shubham Kumar Jha @ Shubham Jha @ Chhotu Pandey @ Chhotu Pandit @ Shhotu Jha Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0074
Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)