High Courts06 Nov 2023Dismissed
Navratan Dubey And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0033
Code Of Criminal Procedure, 1973 — Section 147, 148, 482
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 6 of 29
High Courts03 Nov 2023
Samresh Kumar Deo @ Samresh Kumar Dev And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0009
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 342, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Nov 2023
Md. Meraj @ Meraj Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0007
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Nov 2023Disposed Of
IIFL Securities Limited Vs Pawan Kumar Agarwal
Jharkhand High Court · (2023) 11 JH CK 0006
Arbitration And Conciliation Act, 1996 — Section 36(2), 36(3)
High Courts02 Nov 2023Allowed
Shiv Pukar Kumar @ Moti Saw Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0015
Indian Penal Code, 1860 — Section 384, 385Arms Act, 1959 — Section 259(1B)a, 26, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts02 Nov 2023
Ruhul Sk @ Rahul Sk Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0014
Indian Penal Code, 1860 — Section 376
High Courts02 Nov 2023
Ajhrul Ansari Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0013
Indian Penal Code, 1860 — Section 366, 376, 506
High Courts02 Nov 2023Disposed Of
Kishore Kumar Mahto @ Kishore Kumar Mahato Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0012
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Nov 2023Allowed/Disposed Of
Chandra Kishor Gope Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0011
Arms Act, 1959 — Section 25(1A), 26, 35
High Courts02 Nov 2023Disposed Of
Pawan Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0010
National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 34, 120B, 307, 324, 326Arms Act, 1959 — Section 25(1-B)a, 25(vi), 26, 27, 35
High Courts01 Nov 2023
Vishu Hembram @ Bisu Hembram @ Vishnu Hembram Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0005
Indian Penal Code, 1860 — Section 34, 323, 376, 417, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Nov 2023
Sardendu Dutta @ Saradendu Dutta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0004
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Nov 2023
Santosh Kumar Seth And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0003
Indian Penal Code, 1860 — Section 34, 323, 341, 353, 504, 506< /li>Code Of Criminal Procedure, 1973 — Section 144, 438(2)
High Courts01 Nov 2023
Mohammad Samsher Ansari @ Chand Ansari Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0002
Indian Penal Code, 1860 — Section 341, 323, 498A, 506, 509Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Nov 2023
Ashok Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0001
Jharkhand Excise Act, 1915 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Oct 2023Disposed Of
Shiv Kumar Kanojia Vs Union Of India And Others
Jharkhand High Court · (2023) 10 JH CK 0044
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 2(h), 156(1), 156(3), 173(2), 173(8)
High Courts31 Oct 2023Allowed/Disposed Of
Chand Mandal @ Chandra Shekhar Mondal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0043
High Courts31 Oct 2023Disposed Of
Rabindra Prasad Lala @ Ravindra Prasad Lal And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 10 JH CK 0042
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts30 Oct 2023Disposed Of
General Manager Vs Pramod Kumar Sharma
Jharkhand High Court · (2023) 10 JH CK 0041
High Courts30 Oct 2023Disposed Of
Dr. Rajashri Bhushan @ Dr. Rajshree Bhushan Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 10 JH CK 0040
Code Of Criminal Procedure, 1973 — Section 2(wa), 73